High Courts20 Jan 1960
DWARKA DASS MURLIDHAR Vs COMMISSIONER OF Income Tax, AJMER, RAJASTHAN, MADHYA BHARAT AND DELHI STATES.
Punjab And Haryana At Chandigarh · (1961) 41 ITR 113
Income Tax Act, 1961 — Section 66(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,521 of 4,611
High Courts19 Jan 1960
Basant Lal Khacheru Ram and Others Vs Jagdish Parshad Kishan Chand and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 517
Contract Act, 1872 — Section 133 , 134, 135, 136, 137
High Courts19 Jan 1960
Indian Woollen Textile Mills Vs Commissioner of Excess Profits Tax, Punjab etc.
Punjab And Haryana At Chandigarh · AIR 1960 P&H 582 : (1960) 39 ITR 289
Excess Profits Tax Act, 1940 — Section 15Income Tax Act, 1961 — Section 66
High Courts19 Jan 1960
Sodhi Sukhdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 1960 P&H 407
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227, 315Evidence Act, 1872 — Section 123
High Courts18 Jan 1960
Nagar Het Ram Vs State
Punjab And Haryana At Chandigarh · (1961) CriLJ 396
Penal Code, 1860 (IPC) — Section 307, 34
High Courts14 Jan 1960
Custodian, Evacuee Property, Jullundur and Others Vs Firm Dharam Paul Asu Ram and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 354
Administration of Evacuee Property Act, 1950 — Section 13, 30, 4Civil Procedure Code, 1908 (CPC) — Section 51
High Courts12 Jan 1960
Lachhman Singh Gill Vs Bibi Harparkash Kaur
Punjab And Haryana At Chandigarh · AIR 1960 P&H 395
Representation of the People Act, 1951 — Section 100(1), 116A, 123(6), 123(7), 77
High Courts12 Jan 1960
Om Prabha Jain Vs Gian Chand and Another
Punjab And Haryana At Chandigarh · AIR 1960 P&H 526
Representation of the People Act, 1950 — Section 16Representation of the People Act, 1951 — Section 116A, 2, 36
High Courts11 Jan 1960
Parmeshwari Das and Others Vs Soman Devi and Another
Punjab And Haryana At Chandigarh · AIR 1960 P&H 392
High Courts08 Jan 1960Dismissed
B.L. Chopra Vs Punjab State and Others Punjab State and Others Vs B.L. Chopra
Punjab And Haryana At Chandigarh · AIR 1961 P&H 150
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Section 15(2)
High Courts07 Jan 1960
Avinash Devi Vs Khazan Singh Aneja
Punjab And Haryana At Chandigarh · AIR 1960 P&H 326
Hindu Marriage Act, 1955 — Section 10, 26Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts04 Jan 1960
Gajja Singh and Others Vs Gurdial Singh and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 467
Punjab Courts Act, 1918 — Section 39(1)Suits Valuation Act, 1887 — Section 3, 4
High Courts24 Dec 1959
Jarnial Singh Harjit Singh and Another Vs Bakshi Singh Sham Singh and Another
Punjab And Haryana At Chandigarh · AIR 1960 P&H 455 : (1960) 30 CompCas 192
Companies Act, 1913 — Section 2(1)(13), 30(2)Companies Act, 1956 — Section 3(1)
High Courts24 Dec 1959
COMMISSIONER OF Income Tax, SIMLA Vs KASHMIRI MAL VASDEV.
Punjab And Haryana At Chandigarh · AIR 1960 P&H 379 : (1960) 39 ITR 150
Income Tax Act, 1961 — Section 66(2)
High Courts24 Dec 1959
Firm Dittu Ram Eyedan and Others Vs Om Press Co. Ltd. and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 335
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 22 Rule 9Limitation Act, 1963 — Article 171 , 177, 5
High Courts23 Dec 1959
GIAN CHAND VIR BHAN Vs COMMISSIONER OF Income Tax, SIMLA.
Punjab And Haryana At Chandigarh · (1960) 39 ITR 414
Income Tax Act, 1961 — Section 66(1)
High Courts17 Dec 1959
Duncan Stratten and Co. Ltd. Vs Firm Seth Sukhdev Baksh Roller Flour Mills and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 371
Displaced Persons (Debts Adjustment) Act, 1951 — Section 13, 2(6)
High Courts16 Dec 1959
National Security Assurance Co. Ltd. Vs Mahal Singh and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 406
Displaced Persons (Debts Adjustment) Act, 1951 — Section 18(2)Government of India Act, 1935 — Section 205(1)
High Courts16 Dec 1959
Gian Chandra Hirday Mohan Vs Prem Narain Mahinder Mohan and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 368
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts15 Dec 1959
Raghbir Chand Som Chand Vs Excise and Taxation Officer and Others
Punjab And Haryana At Chandigarh · (1960) 11 STC 149
Central Sales Tax Act, 1956 — Section 14, 15, 23Constitution of India, 1950 — Article 286, 369Cotton Ginning and Pressing Factories Act, 1925 — Section 2