Civil Procedure Code, 1908 (CPC) — Section 80Defence of India Act, 1971 — Section 14, 16(1), 16(2), 17(1), 17(2)Defence of India Rules, 1962 — Rule 75A, 75A(4)

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High Courts02 Jan 1961Dismissed

Sat Narain and Others Vs Union of India (UOI) and Another

Punjab And Haryana At Chandigarh · AIR 1961 P&H 314

Defence of India Act, 1939 — Section 14, 15, 17, 19Defence of India Rules, 1962 — Rule 75AEvidence Act, 1872 — Section 115

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High Courts30 Dec 1960

SHRI RAMA NAND Vs COMMISSIONER OF Income Tax, PUNJAB.

Punjab And Haryana At Chandigarh · (1961) 2 ILR (P&H) 384 : (1961) 42 ITR 315

Income Tax Act, 1961 — Section 43

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High Courts28 Dec 1960Dismissed

Badri Dass Nihala Mal Vs Chunilal Roda Mal and Another

Punjab And Haryana At Chandigarh · AIR 1961 P&H 398 : (1961) 2 ILR (P&H) 378

Civil Procedure Code, 1908 (CPC) — Section 100 , 101Transfer of Property Act, 1882 — Section 53(1)

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High Courts22 Dec 1960Dismissed

Balkishan Vs Subash Chand and Another

Punjab And Haryana At Chandigarh · (1961) 2 ILR (P&H) 262

East Punjab Urban Rent Restriction Act, 1949 — Section 3

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High Courts22 Dec 1960Allowed

Lachhman Singh Sunder Singh Vs Pritam Chand Kirpa Mal and Another

Punjab And Haryana At Chandigarh · AIR 1970 P&H 304

Limitation Act, 1963 — Article 64, 65Punjab Pre-emption Act, 1913 — Section 15(1)

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High Courts22 Dec 1960Dismissed

Ram Lal Jain Vs Central Bank of India Ltd., Bombay

Punjab And Haryana At Chandigarh · AIR 1961 P&H 340 : (1961) 31 CompCas 338 : (1961) 2 ILR (P&H) 219

Contract Act, 1872 — Section 151, 73Displaced Persons (Debts Adjustment) Act, 1951 — Section 13, 17, 2(6)

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High Courts22 Dec 1960

Rup Ram Kalu Ram Aggarwal Vs The Punjab State and Another

Punjab And Haryana At Chandigarh · AIR 1961 P&H 336 : (1961) 2 ILR (P&H) 325 : (1961) 1 LLJ 740

Constitution of India, 1950 — Article 300, 300(1)

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High Courts22 Dec 1960Dismissed

Baldev Singh Vs The Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1961) 2 ILR (P&H) 313

Constitution of India, 1950 — Article 14, 19(1), 31Income Tax Act, 1961 — Section 23A, 3, 34, 34(1), 34(3)

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High Courts21 Dec 1960Dismissed

Santa Singh and Another Vs Jawahar Singh and Others

Punjab And Haryana At Chandigarh · (1961) 2 ILR (P&H) 207

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts21 Dec 1960Dismissed

Sardarilal and Others Vs Shrimati Shakuntla Devi

Punjab And Haryana At Chandigarh · AIR 1961 P&H 378 : (1961) 2 ILR (P&H) 293

Transfer of Property Act, 1882 — Section 53A, 54

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High Courts16 Dec 1960

British India Corporation Ltd. and Another Vs Industrial Tribunal, Punjab, Patiala and Others

Punjab And Haryana At Chandigarh · AIR 1962 P&H 154

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F, 25G, 25J

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High Courts13 Dec 1960

SRI MOHAN TAYAL Vs COMMISSIONER OF Income Tax PUNJAB.

Punjab And Haryana At Chandigarh · (1962) 46 ITR 1230

Income Tax Act, 1961 — Section 66(2)

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High Courts13 Dec 1960

British Motor and Cycle Mart Vs Babu Lal and Others

Punjab And Haryana At Chandigarh · (1961) 2 LLJ 611

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25, 25F

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