High Courts15 Mar 1963Allowed
Sewak Hotel Vs The Excise and Taxation Officer and Another
Punjab And Haryana At Chandigarh · (1963) 14 STC 524
Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 11, 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,472 of 4,611
High Courts15 Mar 1963Dismissed
Shri Habib-ul-Haq Vs Shri Thankar Dass and Others
Punjab And Haryana At Chandigarh · AIR 1963 P&H 365 : (1963) 2 ILR (P&H) 239
Slum Areas (Improvement and Clearance) Act, 1956 — Section 19(3)
High Courts14 Mar 1963Dismissed
The State Vs Dharam Pal
Punjab And Haryana At Chandigarh · (1963) 03 P&H CK 0013
Penal Code, 1860 (IPC) — Section 302, 324, 34Reformatory Schools Act, 1897 — Section 11, 12, 15, 16, 4
High Courts14 Mar 1963Allowed
Om Parkash and Others Vs Chief Settlement Commissioner, Punjab, Jullundur and Others
Punjab And Haryana At Chandigarh · (1963) 03 P&H CK 0005
East Punjab Evacuees (Administration of Property) Act, 1947 — Section 22(2)
High Courts13 Mar 1963Dismissed
Debi Ram and another Vs Smt. Chembeli and another
Punjab And Haryana At Chandigarh · (1963) 2 ILR (P&H) 233 : (1963) 65 PLR 500
Evidence Act, 1872 — Section 50
High Courts13 Mar 1963Dismissed
Debi Ram and Another Vs Chambeli and Another
Punjab And Haryana At Chandigarh · (1963) 2 ILR (P&H) 233 : (1963) 65 PLR 500
Evidence Act, 1872 — Section 50
High Courts13 Mar 1963Dismissed
Bimla Chopra Vs Punjab State and others
Punjab And Haryana At Chandigarh · (1963) 03 P&H CK 0043
Constitution of India, 1950 — Article 226, 227, 311, 311(2), 32
High Courts13 Mar 1963
Hari Singh and Others Vs The Military Estate Officer and Another
Punjab And Haryana At Chandigarh · AIR 1964 P&H 304 : (1963) 2 ILR (P&H) 229 : (1963) 65 PLR 615
Public Premises (Eviction of Unauthorised Occupants) Act, 1958 — Section 2, 4, 9
High Courts13 Mar 1963Dismissed
Hari Singh and others Vs The Military Estate Officer, Delhi and another
Punjab And Haryana At Chandigarh · AIR 1964 P&H 304 : (1963) 2 ILR (P&H) 229 : (1963) 65 PLR 615
Public Premises (Eviction of Unauthorised Occupants) Act, 1958 — Section 4
High Courts12 Mar 1963
Shri Inder Singh Vs For State
Punjab And Haryana At Chandigarh · (1963) 03 P&H CK 0050
Advocates Act, 1961 — Section 25Penal Code, 1860 (IPC) — Section 302, 324, 367, 420
High Courts08 Mar 1963Dismissed
Amdad Hussain Vs The State
Punjab And Haryana At Chandigarh · (1963) 03 P&H CK 0037
Arms Act, 1959 — Section 19Official Secrets Act, 1923 — Section 3Penal Code, 1860 (IPC) — Section 411, 414
High Courts08 Mar 1963Dismissed
Nohar Chand Bhim Sen Vs The Assistant Excise And Taxation Officer (Assessing Authority)
Punjab And Haryana At Chandigarh · (1964) 15 STC 60
Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 11A, 3
High Courts06 Mar 1963
MADHAVNAGAR COTTON MILLS LTD. Vs UNION OF INDIA AND ANOTHER
Punjab And Haryana At Chandigarh · (1963) 50 ITR 144
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 148
High Courts06 Mar 1963Allowed
The State of Punjab Vs Bakshi Ram and others
Punjab And Haryana At Chandigarh · (1963) 03 P&H CK 0040
Punjab Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 3(1)
High Courts06 Mar 1963Dismissed
Sm. Koshalya Wanti Vs Shri Shiv Narain and Others
Punjab And Haryana At Chandigarh · AIR 1963 P&H 400
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Evidence Act, 1872 — Section 115
High Courts06 Mar 1963
Hakam Singh Natha Singh Vs Niranjan Singh Chudhar Singh and Another
Punjab And Haryana At Chandigarh · (1964) CriLJ 125
Penal Code, 1860 (IPC) — Section 188
High Courts06 Mar 1963Dismissed
I.M. Lall Vs Gopal Singh and Another
Punjab And Haryana At Chandigarh · AIR 1963 P&H 378
Advocates Act, 1961 — Section 57All India Bar Council (First Constitution) Rules, 1961 — Rule 4Constitution of India, 1950 — Article 226
High Courts06 Mar 1963Dismissed
Hukam Singh Vs Niranjan Singh and Another
Punjab And Haryana At Chandigarh · (1963) 2 ILR (P&H) 221
Criminal Procedure Code, 1898 (CrPC) — Section 133, 134, 135, 136, 137Penal Code, 1860 (IPC) — Section 188
High Courts06 Mar 1963
I.M. Lall Vs Gopal Singh and Others
Punjab And Haryana At Chandigarh · (1963) 2 ILR (P&H) 571
Advocates Act, 1961 — Section 57All India Bar Council (First Constitution) Rules, 1961 — Rule 3, 3(2), 4Companies Act, 1862 — Section 51
High Courts04 Mar 1963Dismissed
Malha Singh Vs Charanji Lal and another
Punjab And Haryana At Chandigarh · (1963) 03 P&H CK 0042
Civil Procedure Code, 1908 (CPC) — Section 48