High Courts12 Feb 1964Dismissed
Virbhan and Another Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1965 P&H 21
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,452 of 4,611
High Courts12 Feb 1964
Vir Bhan and others Vs Union of India and others
Punjab And Haryana At Chandigarh · AIR 1965 P&H 21
Constitution of India, 1950 — Article 221, 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 22, 24, 33
High Courts10 Feb 1964Allowed
Maghar Singh and Others Vs Gujjar Singh and Others
Punjab And Haryana At Chandigarh · (1964) 02 P&H CK 0042
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts10 Feb 1964Dismissed
Punjab State Vs Jasbir Singh and Others
Punjab And Haryana At Chandigarh · (1964) 02 P&H CK 0036
Limitation Act, 1908 — Article 177
High Courts10 Feb 1964Allowed
Smt. Pano and Others Vs The Union of India and Others
Punjab And Haryana At Chandigarh · (1964) 02 P&H CK 0008
High Courts07 Feb 1964
Harnam Singh and Asa Singh Vs The State
Punjab And Haryana At Chandigarh · AIR 1964 P&H 436
Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 15, 15(1), 3, 4
High Courts07 Feb 1964Dismissed
Sardool Singh Vs The State
Punjab And Haryana At Chandigarh · (1964) 02 P&H CK 0024
Penal Code, 1860 (IPC) — Section 409
High Courts07 Feb 1964
Davinder Singh and Amar Singh and Another Vs Deputy Secretary Cum Settlement Commissioner and Others
Punjab And Haryana At Chandigarh · AIR 1964 P&H 291 : (1964) 66 PLR 555
Constitution of India, 1950 — Article 226, 226(1), 227, 32, 32(2)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 10, 2, 9Income Tax Act, 1961 — Section 34
High Courts07 Feb 1964
Prem Chand and Others Vs The State
Punjab And Haryana At Chandigarh · (1965) CriLJ 843
Central Excises and Salt Act, 1944 — Section 18Penal Code, 1860 (IPC) — Section 149, 225, 308, 323, 324
High Courts07 Feb 1964Dismissed
Ram Kumar and Another Vs Jai Pal Singh and Another
Punjab And Haryana At Chandigarh · (1964) 02 P&H CK 0009
High Courts06 Feb 1964Dismissed
Ram Sarup Vs Chanan Singh and Others
Punjab And Haryana At Chandigarh · (1964) 02 P&H CK 0041
Transfer of Property Act, 1882 — Section 88
High Courts06 Feb 1964
Ram Sarup Sant Ram Aggarwal Vs Chanan Singh Arjan Singh and Others
Punjab And Haryana At Chandigarh · (1964) 2 ILR (P&H) 223
Transfer of Property Act, 1882 — Section 83
High Courts06 Feb 1964Dismissed
Shri Lakshbir Singh Vs Shri Anant Ram and Others
Punjab And Haryana At Chandigarh · (1964) 02 P&H CK 0012
Punjab Tenancy Act, 1887 — Section 45(5)
High Courts06 Feb 1964Dismissed
Pala Singh and Another Vs Jhanda Singh and Others
Punjab And Haryana At Chandigarh · (1964) 02 P&H CK 0011
Punjab Tenancy Act, 1887 — Section 77(3)
High Courts05 Feb 1964Dismissed
Malhu and Others Vs Sham Lal and Others
Punjab And Haryana At Chandigarh · (1964) 02 P&H CK 0040
Punjab Security of Land Tenures Act, 1953 — Section 17A
High Courts05 Feb 1964
Shri Gurdayal Prabhu Niwas and Others Vs Kulu Valley Transport Private Ltd. (in Hquidation) and Another
Punjab And Haryana At Chandigarh · AIR 1964 P&H 472 : (1964) 66 PLR 510
Companies (Amendment) Act, 1960 — Section 181Companies Act, 1913 — Section 205Companies Act, 1956 — Section 446, 487, 518, 521, 522
High Courts05 Feb 1964
Jagdish Chand Mehra and Others Vs New India, Embroidery Mills (1946) Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · AIR 1964 P&H 401 : (1964) 66 PLR 643
Companies Act, 1956 — Section 397, 398, 399, 402, 433
High Courts05 Feb 1964Allowed
Shri Jagdish Chander Mehra and Others Vs The New India, Embroidery Mills (1946) Private Ltd. and Others
Punjab And Haryana At Chandigarh · (1964) 02 P&H CK 0005
Companies Act, 1956 — Section 397, 402
High Courts05 Feb 1964Dismissed
Sukhbir Singh and Others Vs Financial Commissioner, Development, Punjab and Others
Punjab And Haryana At Chandigarh · (1964) 02 P&H CK 0004
High Courts05 Feb 1964Allowed
Shri Gurdayal and Others Vs The Kulu Valley Transport Private Ltd. (In Liquidation), Pathankot and Others
Punjab And Haryana At Chandigarh · AIR 1964 P&H 472 : (1964) 66 PLR 510
Companies Act, 1956 — Section 518