High Courts17 Sept 1964
Raj Kumar Goel Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1965 P&H 162
Civil Services (Classification, Control and Appeal) Rules — Rule 55
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,440 of 4,611
High Courts17 Sept 1964Dismissed
In Re: Surrinder Singh
Punjab And Haryana At Chandigarh · (1964) 09 P&H CK 0013
Penal Code, 1860 (IPC) — Section 302
High Courts17 Sept 1964
Gurdas Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1964) 54 ITR 259
Income Tax Act, 1922 — Section 4(1)(b), 4(1)(b)(iii)Negotiable Instruments Act, 1881 (NI) — Section 5
High Courts15 Sept 1964
Sohan Singh Nand Singh Vs The State
Punjab And Haryana At Chandigarh · AIR 1965 P&H 156
Criminal Procedure Code, 1898 (CrPC) — Section 842Penal Code, 1860 (IPC) — Section 302, 303
High Courts15 Sept 1964Allowed
Bhagirath Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1964) 09 P&H CK 0032
Punjab Panchayat Samitis and Zila Parishads Act, 1961 — Section 6(j)
High Courts11 Sept 1964
Brij Lal Goswamy Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 423
Constitution of India, 1950 — Article 14, 15(1), 16, 16(1), 16(2)Punjab Educational Service (Class I) Rules, 1931 — Rule 10, 6, 7Punjab Services Integration Rules, 1957 — Rule 16
High Courts11 Sept 1964
Brijlal Goswami Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1965 P&H 401
Constitution of India, 1950 — Article 226Punjab Services Integration Rules, 1957 — Rule 16
High Courts11 Sept 1964Dismissed
Smt. Gurdial Kaur and Another Vs Pritam Singh Kehar Singh
Punjab And Haryana At Chandigarh · AIR 1966 P&H 212
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts11 Sept 1964
Jagatjit Distilling and Allied Industries Ltd. Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 189
Constitution of India, 1950 — Article 14, 226Punjab Distillery Rules, 1932 — Rule 8, 8A, 9.110, 9.36, 9.37APunjab Excise Act, 1914 — Section 21, 21(1), 21(11), 23, 36
High Courts09 Sept 1964Dismissed
Lachhman and Others Vs Amar Singh and Others
Punjab And Haryana At Chandigarh · (1964) 09 P&H CK 0048
High Courts09 Sept 1964
Bansi Lal Bullaki Ram Vs Sant Ram Chopra
Punjab And Haryana At Chandigarh · AIR 1965 P&H 375
Contract Act, 1872 — Section 59East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15
High Courts09 Sept 1964
The Union of India and Others Vs Tribhuwan Prakash Naryyar
Punjab And Haryana At Chandigarh · AIR 1965 P&H 307
Constitution of India, 1950 — Article 226
High Courts09 Sept 1964Allowed
Kaka Ram Vs Satya Wati
Punjab And Haryana At Chandigarh · (1964) 09 P&H CK 0015
Criminal Procedure Code, 1898 (CrPC) — Section 489(2)
High Courts08 Sept 1964Allowed
Sarup Singh Vs Shri K.C. Grover and Another
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 181
Constitution of India, 1950 — Article 227
High Courts08 Sept 1964
Sarup Singh Vs K.C. Grover and Another
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 181
Constitution of India, 1950 — Article 226, 227Punjab Gram Panchayat Act, 1952 — Section 13, 13(1), 13(O), 13(O)(1)Representation of the People Act, 1951 — Section 100(1), 101, 97, 97(1)
High Courts07 Sept 1964Dismissed
Rameshwar Dass and Another Vs Rishi Parkash and Others
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 177
Delhi and Ajmer-Merwara Rent Control Act, 1947 — Section 9East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts04 Sept 1964
Inder Singh Vs Kalu Ram and Another
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 121
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts04 Sept 1964Dismissed
Inder Singh Vs Kalu Ram Harijan and Another
Punjab And Haryana At Chandigarh · (1965) 1 ILR (P&H) 121
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)
High Courts03 Sept 1964
DAULAT RAM KHANNA Vs COMMISSIONER OF Income Tax, PUNJAB.
Punjab And Haryana At Chandigarh · (1965) 55 ITR 593
Income Tax Act, 1961 — Section 34, 66(1)
High Courts02 Sept 1964
Behari Lal hari Chand Khatri Vs Surinder Singh and Others
Punjab And Haryana At Chandigarh · AIR 1965 P&H 376 : (1965) 1 ILR (P&H) 155