COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 4,411 of 4,611

High Courts02 Dec 1965Dismissed

Sud and Company Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (1966) 2 ILR (P&H) 375

Constitution of India, 1950 — Article 226, 227East Punjab General Sales Tax Act, 1948 — Section 11Motor Vehicles Act, 1939 — Section 2(22), 42, 42(2)

High Courts01 Dec 1965Dismissed

Gopalkrishnan Vs Administrator, Union Territory of Delhi and Another

Punjab And Haryana At Chandigarh · AIR 1967 P&H 406 : (1967) CriLJ 1183

Defence of India Rules, 1962 — Rule 30

High Courts01 Dec 1965Dismissed

Surjit Kumar Harichand Vs Smt. Raj Kumari

Punjab And Haryana At Chandigarh · AIR 1967 P&H 172 : (1966) 2 ILR (P&H) 370

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Hindu Marriage Act, 1955 — Section 12(1), 13(1), 28

High Courts01 Dec 1965Dismissed

Girdhari Lal Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1965) 12 P&H CK 0009

Essential Commodities Act, 1955 — Section 7, 8

High Courts01 Dec 1965Dismissed

Inder Singh and Others Vs Mst. Kishno and Others

Punjab And Haryana At Chandigarh · (1965) 12 P&H CK 0007

Evidence Act, 1872 — Section 114

High Courts01 Dec 1965

COMMISSIONER OF Income Tax, PUNJAB Vs SHIWALIK TALKIES LTD.

Punjab And Haryana At Chandigarh · (1967) 63 ITR 83

Estate Duty Act, 1953 — Section 84

High Courts29 Nov 1965

Ude Chand and Others Vs Mst. Rajo

Punjab And Haryana At Chandigarh · AIR 1966 P&H 329

Hindu Succession Act, 1956 — Section 14(2)Registration Act, 1908 — Section 17, 49

High Courts26 Nov 1965Allowed

Wazir Singh Chhela Blaka Baba Mulangah Shah Vs Hidayat Shah Shrida

Punjab And Haryana At Chandigarh · AIR 1967 P&H 405

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1

High Courts24 Nov 1965Dismissed

Bhartu and Another Vs Maman Singh

Punjab And Haryana At Chandigarh · (1965) 11 P&H CK 0045

Punjab Gram Panchayat Act, 1952 — Section 6(5)(1)

High Courts24 Nov 1965Dismissed

The Gondara Transport Company (Private) Limited Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1966) 2 ILR (P&H) 498

Constitution of India, 1950 — Article 14, 226East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 36Industrial Disputes Act, 1947 — Section 10, 10(1), 12(4), 12(5), 14

High Courts24 Nov 1965Dismissed

Amin Chand Vs Union of India (UOI)

Punjab And Haryana At Chandigarh · AIR 1966 P&H 384

Defence of India Act, 1962 — Section 29, 44

High Courts24 Nov 1965Allowed

Gondhara Transport Co. (Pvt) Ltd. Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1966 P&H 354 : (1968) 1 LLJ 456

Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 2(K)

High Courts23 Nov 1965Allowed

Suraj Bhan Vs The Deputy Excise and Taxation Commissioner, Patiala Division, Patiala and Another

Punjab And Haryana At Chandigarh · (1965) 11 P&H CK 0042

Punjab Liquor Licence Rules, 1956 — Rule 36

High Courts23 Nov 1965Allowed

Puran Singh Basawa Singh and Others Vs Hazara Singh Punjab Singh and Others

Punjab And Haryana At Chandigarh · AIR 1966 P&H 312

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3

High Courts18 Nov 1965Dismissed

Ram Nath Sahni Vs Punjab State and Another

Punjab And Haryana At Chandigarh · AIR 1967 P&H 129 : (1968) 1 LLJ 443

Constitution of India, 1950 — Article 311(2)

High Courts18 Nov 1965Dismissed

Everest Woollen Mills Vs The State of Punjab and Another

Punjab And Haryana At Chandigarh · (1966) 2 ILR (P&H) 359 : (1966) 18 STC 69

Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 3, 4, 6Central Sales Tax Act, 1956 — Section 15, 20Constitution of India, 1950 — Article 226, 227, 301, 302, 303

High Courts17 Nov 1965Allowed

Yogesh Chander Bahree Vs The Registrar, Punjab University, Chandigarh

Punjab And Haryana At Chandigarh · (1965) 11 P&H CK 0024

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 4

High Courts17 Nov 1965Dismissed

Madan Gopal Vs The Punjab State

Punjab And Haryana At Chandigarh · (1965) 11 P&H CK 0015

High Courts16 Nov 1965Dismissed

Master Karam Chand Vs Gurprit Singh and Another

Punjab And Haryana At Chandigarh · (1965) 11 P&H CK 0008

High Courts16 Nov 1965Allowed

Smt. Tara Wati Vs Sees Ram

Punjab And Haryana At Chandigarh · (1965) 11 P&H CK 0007