High Courts20 Jan 1966Allowed
Aggarwal Wool and Thread Co. and Another Vs Sales Tax Officer and Assessing Authority and Another
Punjab And Haryana At Chandigarh · (1966) 2 ILR (P&H) 701 : (1966) 18 STC 405
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,408 of 4,611
High Courts19 Jan 1966Dismissed
Shyam Sunder Vs Khan Chand
Punjab And Haryana At Chandigarh · (1966) 01 P&H CK 0031
Delhi and Ajmer Rent Control Act, 1952 — Section 13(1)Delhi Rent Control Act, 1958 — Section 14, 14(1), 39
High Courts18 Jan 1966Allowed
Joginder Singh Vs Himachal Government Transport
Punjab And Haryana At Chandigarh · (1966) ACJ 191
High Courts18 Jan 1966Allowed
Mehar Singh Partap Singh Vs The Assessing Authority and Another
Punjab And Haryana At Chandigarh · (1966) 2 ILR (P&H) 687
Constitution of India, 1950 — Article 226, 227East Punjab General Sales Tax Act, 1948 — Section 2Factories Act, 1948 — Section 2
High Courts18 Jan 1966Allowed
Balwant Singh Dharam Singh Vs Sodhi Lal Singh and Others
Punjab And Haryana At Chandigarh · AIR 1966 P&H 483 : (1966) 2 ILR (P&H) 682
Constitution of India, 1950 — Article 226Punjab Security of Land Tenures Act, 1953 — Section 14A
High Courts18 Jan 1966
Budh Ram Narain Dass Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1966) 18 STC 437
Punjab General Sales Tax Act, 1948 — Section 11, 21, 22, 5
High Courts18 Jan 1966Allowed
Bharat Motor Company Vs The Assessing Authority and Others
Punjab And Haryana At Chandigarh · (1968) 22 STC 133
Central Sales Tax Act, 1956 — Section 2Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 5
High Courts18 Jan 1966
Jetha Nand Vs Ram Chander and Another
Punjab And Haryana At Chandigarh · (1966) 01 P&H CK 0003
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts17 Jan 1966
Mata Ram Vs Phool Chand
Punjab And Haryana At Chandigarh · (1966) 01 P&H CK 0038
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts17 Jan 1966
BALIMAL NAWAL KISHORE Vs COMMISSIONER OF Income Tax, PUNJAB.
Punjab And Haryana At Chandigarh · (1966) 2 ILR (P&H) 671 : (1966) 62 ITR 669
Transfer of Property Act, 1882 — Section 123
High Courts14 Jan 1966Allowed
Associated Hotels of India Ltd. Vs The Excise and Taxation Officer, Simla and Another
Punjab And Haryana At Chandigarh · AIR 1966 P&H 449 : (1966) 17 STC 555
Punjab General Sales Tax Act, 1948 — Section 2(h)
High Courts14 Jan 1966Allowed
Associated Hotels of India Ltd. Vs Excise and Taxation Officer and Another
Punjab And Haryana At Chandigarh · AIR 1966 P&H 449 : (1966) 17 STC 555
Punjab General Sales Tax Act, 1948 — Section 2
High Courts13 Jan 1966
The Municipal Committee and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1967 P&H 430 : (1966) 2 ILR (P&H) 615
Constitution of India, 1950 — Article 226Punjab Municipal Act, 1911 — Section 238, 238(1)
High Courts10 Jan 1966
Ishar Dass and Another Vs Employees' State Insurance Corporation
Punjab And Haryana At Chandigarh · (1967) 2 LLJ 550
Employees State Insurance Act, 1948 — Section 2, 75, 82
High Courts10 Jan 1966Allowed
Sher Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1966 P&H 370
Constitution of India, 1950 — Article 226, 311Criminal Procedure Code, 1898 (CrPC) — Section 164Police Act, 1861 — Section 1, 12, 7
High Courts07 Jan 1966Dismissed
Karam Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1966) 01 P&H CK 0028
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151
High Courts07 Jan 1966Allowed
Lawrance Vs District Magistrate and Others
Punjab And Haryana At Chandigarh · AIR 1967 P&H 137
Constitution of India, 1950 — Article 226Defence of India Act, 1962 — Section 3Defence of India Rules, 1962 — Rule 30
High Courts07 Jan 1966Dismissed
K.C. Aggarwal Vs State
Punjab And Haryana At Chandigarh · AIR 1967 P&H 234 : (1967) CriLJ 807
Probation of Offenders Act, 1958 — Section 3, 4
High Courts06 Jan 1966Dismissed
Sant Ram and Another Vs Bola Devi and Amrit Kaur
Punjab And Haryana At Chandigarh · (1966) 2 ILR (P&H) 606
Succession Act, 1925 — Section 372, 373, 373(2), 373(3)
High Courts06 Jan 1966Dismissed
Sant Ram and Another Vs General Public and Others
Punjab And Haryana At Chandigarh · (1966) 2 ILR (P&H) 606
Succession Act, 1925 — Section 372