High Courts28 Feb 1966Allowed

Roop Lal Mehra Vs Kamla Soni

Punjab And Haryana At Chandigarh · (1967) 1 ILR (P&H) 479

Delhi and Ajmer Rent Control Act, 1952 — Section 13(1)Delhi Rent Control Act, 1958 — Section 14(1)East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3)