High Courts22 Apr 1966
Nar Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1966) 04 P&H CK 0046
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21(4)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,402 of 4,611
High Courts22 Apr 1966Dismissed
Chandra Prakash Agarwala Vs S.G. Bose Mullick and Another
Punjab And Haryana At Chandigarh · (1967) 1 ILR (P&H) 517
Constitution of India, 1950 — Article 352, 352(1)Defence of India Act, 1971 — Section 3(2), 3(4), 44Defence of India Rules, 1962 — Rule 30
High Courts22 Apr 1966Dismissed
Vasdev Vs The Hoshiarpur Kishore Co-Operative Bank Ltd., Society
Punjab And Haryana At Chandigarh · (1966) 04 P&H CK 0041
High Courts22 Apr 1966Allowed
Gulab Rai Purshotam Das Kohali and Another Vs The Chief Commissioner, Delhi Administration and Another
Punjab And Haryana At Chandigarh · (1966) 18 STC 320
Constitution of India, 1950 — Article 226
High Courts21 Apr 1966
Kahan Singh Vs Gurdev Singh and Others
Punjab And Haryana At Chandigarh · (1967) 1 ILR (P&H) 512
Court Fees Act, 1870 — Section 7
High Courts21 Apr 1966Dismissed
Kahla Singh and Others Vs Rajinder Singh and Others
Punjab And Haryana At Chandigarh · (1967) 1 ILR (P&H) 514
High Courts21 Apr 1966
The State of Patlala And East Punjab States Union (now The State of Punjab) and Others Vs Messrs Puran Chand Ranga Ram and Another
Punjab And Haryana At Chandigarh · (1966) 04 P&H CK 0033
Arbitration Act, 1940 — Section 16
High Courts21 Apr 1966Dismissed
Prithvi Chand, Chandu Mal Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1967 P&H 195 : (1967) 1 ILR (P&H) 503
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 40, 40(3)Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 49
High Courts21 Apr 1966Dismissed
Sohan Singh and Others Vs The Superintending Engineer and Ors
Punjab And Haryana At Chandigarh · (1967) 1 ILR (P&H) 406
Constitution of India, 1950 — Article 226, 227Northern India Canal and Drainage Act, 1873 — Section 20, 20(1), 30A
High Courts21 Apr 1966Allowed
Jagir Singh and Others Vs Dalbara Singh and Another
Punjab And Haryana At Chandigarh · (1966) 04 P&H CK 0007
Transfer of Property Act, 1882 — Section 53
High Courts20 Apr 1966
COMMISSIONER OF Income Tax, PUNJAB Vs D. D. PURI.
Punjab And Haryana At Chandigarh · (1967) 64 ITR 162
Constitution of India, 1950 — Article 226
High Courts20 Apr 1966
RAJA SIR HARINDAR SINGH BAHADUR OF FARIDKOT Vs COMMISSIONER OF Income Tax, PUNJAB.
Punjab And Haryana At Chandigarh · (1967) 64 ITR 155
High Courts20 Apr 1966Allowed
Nand Nandan Sarup Vs Dist. Magistrate and Others
Punjab And Haryana At Chandigarh · AIR 1967 P&H 342 : (1967) CriLJ 1047 : (1966) 2 ILR (P&H) 819 : (1969) 1 LLJ 472
Penal Code, 1860 (IPC) — Section 161Police Act, 1861 — Section 12Prevention of Corruption Act, 1988 — Section 5(2)
High Courts20 Apr 1966Dismissed
P.C. Gulati Vs Lajya Ram Kapur and Others
Punjab And Haryana At Chandigarh · AIR 1967 P&H 79 : (1967) CriLJ 398 : (1967) 1 ILR (P&H) 496
Criminal Procedure Code, 1898 (CrPC) — Section 252, 253, 254, 255, 256
High Courts20 Apr 1966
Messrs Raghbir Chand Pat Ram Vs The Punjab State and Others
Punjab And Haryana At Chandigarh · (1966) 04 P&H CK 0003
Essential Commodities Act, 1955 — Section 3
High Courts19 Apr 1966Allowed
A.D.M. Stores and Another Vs Commissioner of Sales Tax and Others
Punjab And Haryana At Chandigarh · (1966) 18 STC 305
High Courts19 Apr 1966Dismissed
Suresh Kumar and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1966 P&H 443
Constitution of India, 1950 — Article 14, 16(4), 309, 310
High Courts19 Apr 1966Allowed
Balwant Singh Vs Mit Singh and Others
Punjab And Haryana At Chandigarh · (1966) 04 P&H CK 0014
High Courts18 Apr 1966
COMMISSIONER OF Income Tax, PUNJAB Vs ICE SUPPLIERS CORPORATION.
Punjab And Haryana At Chandigarh · (1967) 64 ITR 195
Income Tax Act, 1961 — Section 66(2)
High Courts15 Apr 1966Dismissed
Mohinder Singh and Another Vs Mohinder Kaur and Others
Punjab And Haryana At Chandigarh · (1966) 04 P&H CK 0048
Punjab Pre-emption Act, 1913 — Section 15(2)