Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Limitation Act, 1963 — Section 28Representation of the People Act, 1951 — Section 100(1), 100(2), 117, 118, 123(8)

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High Courts17 Jul 1967Dismissed

Surain Singh Vs Dr. Bhagat Singh and Others

Punjab And Haryana At Chandigarh · (1968) 1 ILR (P&H) 342

Constitution of India, 1950 — Article 341Representation of the People Act, 1951 — Section 101, 80, 81

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High Courts13 Jul 1967Dismissed

Surinder Kaur Vs Mohinder Singh

Punjab And Haryana At Chandigarh · (1968) 1 ILR (P&H) 339

Hindu Marriage Act, 1955 — Section 9(1)

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High Courts12 Jul 1967

Amar Nath Vs Sunder Lal and Others

Punjab And Haryana At Chandigarh · (1968) 1 ILR (P&H) 314

Civil Procedure Code, 1908 (CPC) — Section 35AConstitution of India, 1950 — Article 233

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High Courts12 Jul 1967Dismissed

The Commissioner of Income Tax Vs Mothu Ram-Prem Chand

Punjab And Haryana At Chandigarh · (1968) 1 ILR (P&H) 325

Cochin Income Tax Act, 1117 — Section 34(3)Income Tax Act, 1961 — Section 14(1), 2(9), 23, 25A, 25A(1)

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High Courts11 Jul 1967Dismissed

Firm Lakhmi Dass Mohan Lal Vs Firm Karam Chand Lal Chand

Punjab And Haryana At Chandigarh · (1967) 07 P&H CK 0015

Civil Procedure Code, 1908 (CPC) — Section 41

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High Courts11 Jul 1967Dismissed

Phuman Singh Vs Lal Singh

Punjab And Haryana At Chandigarh · (1968) 1 ILR (P&H) 310

Civil Procedure Code, 1908 (CPC) — Section 60Punjab Relief of Indebtedness Act, 1934 — Section 30, 7

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High Courts10 Jul 1967Dismissed

Lakhi Ram Vs The Gram Panchayat Gudah

Punjab And Haryana At Chandigarh · (1968) 1 ILR (P&H) 301 : (1968) 70 PLR 106

Pepsu Village Common Lands Regulation Act, 1954 — Section 1(2), 3Punjab Gram Panchayat Act, 1952 — Section 21Punjab Village Common Lands (Regulation) Act, 1961 — Section 10, 12, 2, 3, 3(1)

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High Courts10 Jul 1967Dismissed

Punjab State Vs Kabul Singh and Others

Punjab And Haryana At Chandigarh · AIR 1968 P&H 340

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Limitation Act, 1963 — Article 120

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High Courts24 Jun 1967Allowed

Oriental Fire and General Insurance Co. Ltd. Vs Gurdev Kaur and Others

Punjab And Haryana At Chandigarh · (1967) 06 P&H CK 0001

Motor Vehicles Act, 1939 — Section 95, 95(1), 95(4), 96, 96(1)Punjab Motor Vehicles Rules, 1940 — Rule 4.60(1), 4.60(2)Road Traffic Act, 1930 — Section 35(1), 36, 36(1)

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High Courts26 May 1967Dismissed

Gurbachan Singh and others Vs Bhagat Singh and others

Punjab And Haryana At Chandigarh · (1967) 05 P&H CK 0027

Punjab Pre-emption Act, 1913 — Section 15(1)(c)

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High Courts26 May 1967Dismissed

Pritam Singh Brar Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1968 P&H 189 : (1967) 2 ILR (P&H) 448

Constitution of India, 1950 — Article 14, 309, 310, 311(2)Punjab Civil Services Rules, 1959 — Rule 3.26, 5.32

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High Courts26 May 1967

Sahela Ram Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · AIR 1968 P&H 127 : (1967) 1 ILR (P&H) 260

Constitution of India, 1950 — Article 226Punjab Agricultural Produce Markets Act, 1961 — Section 12(6), 15, 3(5)

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High Courts25 May 1967

S. Gurdial Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1968 P&H 267 : (1967) CriLJ 909

Constitution of India, 1950 — Article 226East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 14, 42East Punjab Holdings (Consolidation and Prevention of Fragmentation) Rules, 1949 — Rule 18

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High Courts23 May 1967Dismissed

Hukum Singh Nadir Singh Vs Hakumat Rai Nihal Chand

Punjab And Haryana At Chandigarh · AIR 1968 P&H 110 : (1967) 2 ILR (P&H) 426

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 14, Order 21 Rule 35, 2(12)Punjab Security of Land Tenures Act, 1953 — Section 9Transfer of Property Act, 1882 — Section 55

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