High Courts08 Apr 1968

Dolit Singh Piara Singh Vs Shamsher Kaur

Punjab And Haryana At Chandigarh · AIR 1969 P&H 69 : (1969) 1 ILR (P&H) 393

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 33, 62(2), 62(9)Hindu Marriage Act, 1955 — Section 10(1), 12, 23, 28
High Courts29 Mar 1968Allowed

Ranjit Kaur Vs Piar Singh

Punjab And Haryana At Chandigarh · (1968) 03 P&H CK 0049

East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(iii)