High Courts14 Aug 1969

Rajinder Singh Vs The Punjab State and Another

Punjab And Haryana At Chandigarh · (1971) 1 ILR (P&H) 514

Constitution of India, 1950 — Article 226, 227, 309, 311, 311(2)Penal Code, 1860 (IPC) — Section 332Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 11, 11(1), 4, 7, 7(1)