High Courts06 Jan 1972
Ram Sarup Bawa Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1973 P&H 281 : (1974) 2 ILR (P&H) 256
Punjab Municipal Act, 1911 — Section 236
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,297 of 4,611
High Courts06 Jan 1972
Chanchal Kumari Vs Kewal Krishan
Punjab And Haryana At Chandigarh · AIR 1972 P&H 474 : (1974) 2 ILR (P&H) 251
Hindu Marriage Act, 1955 — Section 12(1)
High Courts05 Jan 1972Allowed
S.K.C. Mohan and others Vs Union of India and others
Punjab And Haryana At Chandigarh · (1972) 01 P&H CK 0038
Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 61
High Courts05 Jan 1972
Sewak Parshad Vs Gram Panchayat Raipur Rani
Punjab And Haryana At Chandigarh · AIR 1972 P&H 272 : (1972) RCR(Rent) 211
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Evidence Act, 1872 — Section 115Punjab Courts Act, 1918 — Section 44
High Courts05 Jan 1972Allowed
Chandra Industries Vs The Punjab State and Others
Punjab And Haryana At Chandigarh · (1972) 29 STC 558
Central Sales Tax Act, 1956 — Section 7Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 11, 16, 2, 23, 3
High Courts05 Jan 1972Allowed
Municipal Committee, Samana Vs Krishan Murari and another
Punjab And Haryana At Chandigarh · (1972) RCR(Rent) 426
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts04 Jan 1972
Takan Ram and Others Vs Narain Das and Another
Punjab And Haryana At Chandigarh · AIR 1972 P&H 477
Limitation Act, 1908 — Section 19
High Courts04 Jan 1972
Gurinderjit Singh Vs Gurdip Singh and Others
Punjab And Haryana At Chandigarh · AIR 1972 P&H 322
High Courts03 Jan 1972Dismissed
Devki Nandan Vs Om Prakash and another
Punjab And Haryana At Chandigarh · (1972) RCR(Rent) 321
High Courts03 Jan 1972
State of Punjab and Others Vs Sarmukh Singh and Others
Punjab And Haryana At Chandigarh · AIR 1972 P&H 463 : (1974) 2 ILR (P&H) 243
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 14(1)
High Courts03 Jan 1972Dismissed
Ranbir Singh, Etc. Vs Mangal Singh, Etc.
Punjab And Haryana At Chandigarh · (1974) 2 ILR (P&H) 136 : (1972) 74 PLR 734
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 30Pepsu Holdings (Consolidation and Prevention of Fragmentation) Act, 2007 — Section 14(1), 14(2), 16A, 29, 30
High Courts03 Jan 1972Dismissed
Ranbir Singh and another Vs Mangal Singh and others
Punjab And Haryana At Chandigarh · (1974) 2 ILR (P&H) 136 : (1972) 74 PLR 734
Pepsu Holdings (Consolidation and Prevention of Fragmentation) Act, 2007 — Section 29
High Courts23 Dec 1971Dismissed
The Municipal Committee, Banga Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1971) 12 P&H CK 0016
Constitution of India, 1950 — Article 226
High Courts22 Dec 1971
Sat Paul and Another Vs Jai Bhan Ananta Saini
Punjab And Haryana At Chandigarh · AIR 1973 P&H 58
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 149, 151, 21Court Fees Act, 1870 — Section 12Limitation Act, 1963 — Section 5
High Courts21 Dec 1971
Mulkh Raj Krishan Kumar and Co. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1973 P&H 62 : (1972) 2 ILR (P&H) 161
Punjab Excise Act, 1914 — Section 36Punjab Liquor Licence Rules, 1956 — Rule 36(23), 36(24), 37(33)
High Courts20 Dec 1971
Lal Singh and Others Vs Surjit Singh and Another
Punjab And Haryana At Chandigarh · AIR 1973 P&H 49
High Courts20 Dec 1971
Chandgi Ram Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1971) 12 P&H CK 0002
Constitution of India, 1950 — Article 226, 227
High Courts17 Dec 1971
Y.S. Kumar and Another Vs Kuldip Singh Jaspal
Punjab And Haryana At Chandigarh · AIR 1972 P&H 326
High Courts13 Dec 1971Allowed
Dera Baba Ram Gir Vs The State of Haryana, Etc.
Punjab And Haryana At Chandigarh · (1974) 2 ILR (P&H) 129
Punjab Land Revenue (Surcharge) Act, 1954 — Section 1(3), 2, 2(1), 3
High Courts13 Dec 1971Allowed
Dera Baba Ram Gir Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1974) 2 ILR (P&H) 129
Punjab Land Revenue (Surcharge) Act, 1954 — Section 2