High Courts26 Apr 1972Dismissed
Sukhdev Singh and others Vs Sham Kaur and another
Punjab And Haryana At Chandigarh · (1972) 04 P&H CK 0002
Hindu Adoptions and Maintenance Act, 1956 — Section 18
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,290 of 4,611
High Courts25 Apr 1972Allowed
Dr. Didar Singh Vs Shrimati Ravail Kaur
Punjab And Haryana At Chandigarh · (1972) 04 P&H CK 0044
Criminal Procedure Code, 1898 (CrPC) — Section 488(1)
High Courts25 Apr 1972
Punjab Khandsari Udyog Vs State
Punjab And Haryana At Chandigarh · (1972) 2 ILR (P&H) 577 : (1973) 30 STC 414
Punjab General Sales Tax Act, 1948 — Section 11, 14, 2, 21, 22
High Courts25 Apr 1972
Commissioner of Income Tax Vs Bhan Singh Boota Singh
Punjab And Haryana At Chandigarh · (1974) 95 ITR 562
Income Tax Act, 1922 — Section 28Income Tax Act, 1961 — Section 271, 271(1)
High Courts25 Apr 1972
M.L. Gera Vs The Chief Engineer (D), Irrigation Work, Punjab and Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1973 P&H 287
Constitution of India, 1950 — Article 226, 227, 311Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 4, 7, 8
High Courts25 Apr 1972
Kishori Lal Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1973 P&H 358
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 4, 5
High Courts24 Apr 1972
The State Vs Gurcharan Singh
Punjab And Haryana At Chandigarh · (1973) CriLJ 301
Prevention of Food Adulteration Act, 1954 — Section 10, 16
High Courts24 Apr 1972
Om Prakash Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 123
Constitution of India, 1950 — Article 226, 326Punjab Gram Panchayat Act, 1952 — Section 5(3)Representation of the People Act, 1950 — Section 19
High Courts24 Apr 1972
Shibcharan and Another Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1972 P&H 479
Income Tax Act, 1961 — Section 33
High Courts24 Apr 1972
Tarsem Kumar Vs Collector of Central Excise, Chandigarh
Punjab And Haryana At Chandigarh · AIR 1972 P&H 444
Companies Act, 1956 — Section 17, 18, 18(1), 18(3), 18(4)Customs Act, 1962 — Section 110(2), 115, 124Gold (Control) Act, 1968 — Section 79
High Courts24 Apr 1972
Harbans Lal Kapoor and Another Vs Produce Exchange Corporation Ltd.
Punjab And Haryana At Chandigarh · AIR 1973 P&H 244
Contract Act, 1872 — Section 182
High Courts24 Apr 1972Dismissed
The Excise and Taxation Officer, Assessing Authority Vs Kapoor Weaving Factory
Punjab And Haryana At Chandigarh · (1973) 31 STC 325
Constitution of India, 1950 — Article 226, 227Punjab General Sales Tax Act, 1948 — Section 7
High Courts21 Apr 1972Allowed
The Municipal Committee Vs The State of Punjab Etc.
Punjab And Haryana At Chandigarh · (1975) 1 ILR (P&H) 28
Punjab Municipal Act, 1911 — Section 232, 233, 234, 235, 237
High Courts21 Apr 1972Allowed
Budhu Ram etc. Vs The State of Haryana etc.
Punjab And Haryana At Chandigarh · (1975) 1 ILR (P&H) 14
Land Acquisition Act, 1894 — Section 11, 12, 12(2), 18, 19
High Courts19 Apr 1972
Commissioner of Income Tax Vs Satnam Transport Co. (P.) Ltd.
Punjab And Haryana At Chandigarh · (1973) 92 ITR 42
Income Tax Act, 1922 — Section 35(2)Income Tax Act, 1961 — Section 155, 155(5)
High Courts19 Apr 1972Dismissed
The Municipal Committee Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1972) 2 ILR (P&H) 564
Constitution of India, 1950 — Article 132(1), 226, 227Industrial Disputes Act, 1947 — Section 10
High Courts19 Apr 1972Dismissed
Maghar Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1972) 04 P&H CK 0007
Punjab Excise Act, 1914 — Section 61(1)(a)
High Courts18 Apr 1972
Hari Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1976) PLJ 174 : (1984) RRR 430
High Courts18 Apr 1972
Swarn Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1973) CriLJ 398
Evidence Act, 1872 — Section 68Prevention of Food Adulteration Act, 1954 — Section 10, 16, 7
High Courts17 Apr 1972Dismissed
Chanan Singh and others Vs Lal Singh
Punjab And Haryana At Chandigarh · (1972) 04 P&H CK 0047
Punjab Security of Land Tenures Act, 1953 — Section 17A