High Courts21 Sept 1972
Mohinder Partap Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 1
Constitution of India, 1950 — Article 226, 227Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,283 of 4,611
High Courts21 Sept 1972
Registered Society, Arya Priti Nidhi Sabha etc. Vs Paras Ram
Punjab And Haryana At Chandigarh · (1975) 1 ILR (P&H) 574
High Courts20 Sept 1972
Tulsa Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1973 P&H 263
Land Acquisition Act, 1894 — Section 4, 6
High Courts20 Sept 1972Allowed
Jai Ram Hans Raj Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1973) 32 STC 107
Constitution of India, 1950 — Article 226, 265
High Courts20 Sept 1972
Jagjit Kaur Vs Ekam Singh
Punjab And Haryana At Chandigarh · AIR 1973 P&H 355
Hindu Marriage Act, 1955 — Section 9
High Courts20 Sept 1972
Karnail Singh Vs Gurdial Kaur
Punjab And Haryana At Chandigarh · (1974) CriLJ 38
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts15 Sept 1972
Harbans Singh Harcharan Singh and Others Vs The State Agricultural Marketing Board and Another
Punjab And Haryana At Chandigarh · AIR 1973 P&H 268
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 3(1)Constitution of India, 1950 — Article 133(1), 14, 141
High Courts14 Sept 1972Allowed
Punjab State and another Vs Jaswant Kaur and others
Punjab And Haryana At Chandigarh · (1973) ACJ 213
Motor Vehicles Act, 1988 — Section 110A
High Courts14 Sept 1972Allowed
Punjab State and Another Vs Jaswant Kaur and Others
Punjab And Haryana At Chandigarh · (1973) ACJ 213
Motor Vehicles Act, 1988 — Section 110APenal Code, 1860 (IPC) — Section 304A
High Courts13 Sept 1972Dismissed
Shivjit Singh Vs Charan Singh
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 102
Transfer of Property Act, 1882 — Section 106, 111, 113, 116
High Courts13 Sept 1972
Chuni Lal Om Parkash Vs Inder Singh
Punjab And Haryana At Chandigarh · AIR 1973 P&H 353 : (1972) RCR(Rent) 859
Transfer of Property Act, 1882 — Section 106, 111, 113
High Courts08 Sept 1972Dismissed
Nirmal Singh Vs Karnail Singh
Punjab And Haryana At Chandigarh · (1972) 09 P&H CK 0039
High Courts08 Sept 1972
Molu Ram Amar Singh Vs Saroj Kumari
Punjab And Haryana At Chandigarh · AIR 1973 P&H 265
High Courts08 Sept 1972
Joginder Kaur and Others Vs Balbir Kaur and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 31
Evidence Act, 1872 — Section 35
High Courts08 Sept 1972
Brij Bhushan and Others Vs Madan Mohan Lal
Punjab And Haryana At Chandigarh · AIR 1973 P&H 269
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Limitation Act, 1963 — Section 14
High Courts07 Sept 1972
S. Gurdial Singh and Others Vs The Regional Director, Employees' State Insurance Corporation and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 33
Employees State Insurance Act, 1948 — Section 2(17), 40Factories Act, 1948 — Section 2, 2(15)
High Courts06 Sept 1972
Bhagwan Singh and Another Vs Kulwinder Singh and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 5
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 85, Order 21 Rule 86, 47
High Courts04 Sept 1972
Ram Lubhaya Kapur and Others Vs The Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1973 P&H 297 : (1975) 1 ILR (P&H) 537
Constitution of India, 1950 — Article 14, 19, 19(1), 19(6), 226Imports and Exports (Control) Act, 1947 — Section 3
High Courts04 Sept 1972
Union of India and Others Vs Kharati Lal and Others
Punjab And Haryana At Chandigarh · AIR 1973 P&H 333
High Courts04 Sept 1972
Municipal Committe Vs Pritam Singh
Punjab And Haryana At Chandigarh · (1973) CriLJ 1331
Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7