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Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 4,270 of 4,611

High Courts06 Sept 1973

Hakam Singh Vs Jaswant Singh and Others

Punjab And Haryana At Chandigarh · AIR 1974 P&H 235 : (1975) 2 ILR (P&H) 494

Civil Procedure Code Amendment Act, 1888 — Section 47, 551Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 32, Order 41 Rule 33, Order 41 Rule 34, Order 41 Rule 35
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High Courts05 Sept 1973Dismissed

H.L. Jain Vs The State of Haryana

Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 432

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Punjab Court Fee Stamp Rules, 1934 — Rule 4Punjab Reorganisation Act, 1966 — Section 59, 59(1), 92
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High Courts30 Aug 1973

Mallu Vs Ram Chand and Others

Punjab And Haryana At Chandigarh · AIR 1974 P&H 181

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35(2)Transfer of Property Act, 1882 — Section 52
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High Courts16 Aug 1973Dismissed

Jai Ram Vs Ram Partap

Punjab And Haryana At Chandigarh · (1973) RCR(Rent) 717

East Punjab Urban Rent Restriction Act, 1949 — Section 13
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