High Courts07 Jan 1974
Commissioner of Income Tax Vs Smt. Prem Lata Seth
Punjab And Haryana At Chandigarh · (1974) 96 ITR 323
Income Tax Act, 1961 — Section 221, 221(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,265 of 4,611
High Courts03 Jan 1974Allowed
Gurdial Singh Vs Gyani Karnail Singh
Punjab And Haryana At Chandigarh · (1974) 01 P&H CK 0032
Penal Code, 1860 (IPC) — Section 323, 342
High Courts02 Jan 1974
Ved Prakash Vs Ram Kishan and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 297
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, Order 32 Rule 7(1)
High Courts19 Dec 1973Dismissed
Charan Singh Vs Gehal Singh, etc.
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 35
Preventive Detention Act, 1950 — Section 2Punjab Custom (Limitation) Act, 1920 — Section 4Punjab Custom (Power to Contest) Act, 1920 — Section 4, 6, 6, 7
High Courts19 Dec 1973Dismissed
Charan Singh Vs Gehl Singh and another
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 35
Punjab Custom (Power to Contest) Act, 1920 — Section 7
High Courts18 Dec 1973
Harchet Singh Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1973) 12 P&H CK 0003
High Courts14 Dec 1973
Kapoor Chand Rikhi Ram Mahajan Vs Hakim Jagdish Chand Siripat Rai and Another
Punjab And Haryana At Chandigarh · AIR 1974 P&H 215
Limitation Act, 1908 — Article 23, 24, 25, 36
High Courts10 Dec 1973
Nanak Singh Vs Chhindo and Another
Punjab And Haryana At Chandigarh · AIR 1974 P&H 220
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)Punjab Custom (Power to Contest) Act, 1920 — Section 7
High Courts07 Dec 1973
Ram Rattan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1976) PLJ 24 : (1984) RRR 380
High Courts06 Dec 1973Allowed
Chand Singh Vs Shrimati Ind Kaur and others
Punjab And Haryana At Chandigarh · (1973) 12 P&H CK 0001
Punjab Custom (Limitation) Act, 1920 — Article 2(b)
High Courts05 Dec 1973Allowed
Messrs Pahlad Rai Bhawani Prasad Vs The Market Committee, Kosli
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 29
Punjab Agricultural Produce Markets Act, 1961 — Section 5
High Courts05 Dec 1973
Hindustan Tools Mfg. Co. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1976) 102 ITR 174
Income Tax Act, 1961 — Section 139(1), 139(2), 139(3), 271(1), 41
High Courts05 Dec 1973Allowed
Pahlad Rai Bhagwani Prasad Vs The Market Committee and Another
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 29
Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 29, 29(2), 31, 31(1), 31(4)Punjab Agricultural Produce Markets Act, 1961 — Section 10, 11, 12, 12(5), 23
High Courts04 Dec 1973
Lal Chand Vs Parshotam Lal
Punjab And Haryana At Chandigarh · (1974) RCR(Rent) 209
High Courts04 Dec 1973
Gurcharan Singh Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 1974 P&H 223
Constitution of India, 1950 — Article 226, 227East Punjab Control of Bricks Supplies Act, 1949 — Section 3
High Courts04 Dec 1973Dismissed
Haryana State, etc. Vs Savitri Devi and Others
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 11
Constitution of India, 1950 — Article 226, 227, 32Government of India Act, 1935 — Section 226Income Tax Act, 1922 — Section 67
High Courts03 Dec 1973
Commissioner of Income Tax Vs S. Swaran Singh Shah
Punjab And Haryana At Chandigarh · (1974) 97 ITR 205
Income Tax Act, 1961 — Section 271(1)
High Courts29 Nov 1973Dismissed
Rikhi Ram Ram Gopal Cotton Ginning Factory Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1974) 33 STC 376
Central Sales Tax Act, 1956 — Section 12, 14, 15, 2, 3Constitution of India, 1950 — Article 226, 227Punjab General Sales Tax Act, 1948 — Section 10, 11, 12, 14, 30
High Courts27 Nov 1973
Bibi Balbir Kaur Kathuria Vs Raghubir Singh Kathuria
Punjab And Haryana At Chandigarh · AIR 1974 P&H 225
Hindu Marriage Act, 1955 — Section 24, 9
High Courts26 Nov 1973
Tarsem Kumar Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (1974) 94 ITR 567
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 110, 110(2)Income Tax Act, 1961 — Section 132