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Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 4,200 of 4,611

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High Courts27 Oct 1978Dismissed

Mehar Singh and others Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (1978) 10 P&H CK 0001

Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts26 Oct 1978Allowed

Mohan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1978) 10 P&H CK 0040

Penal Code, 1860 (IPC) — Section 304A
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High Courts26 Oct 1978

Commissioner of Income Tax Vs Hardit Singh Pal Chand and Co.

Punjab And Haryana At Chandigarh · (1979) 8 CTR 365 : (1979) 2 ILR (P&H) 23 : (1979) 120 ITR 289

Income Tax Act, 1961 — Section 184, 185
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High Courts25 Oct 1978

Munshi Ram Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1980) 126 ITR 663

Income Tax Act, 1961 — Section 68
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High Courts24 Oct 1978

Gian Das etc. Vs Des Raj Dass etc.

Punjab And Haryana At Chandigarh · (1978) 10 P&H CK 0041

Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts24 Oct 1978Allowed

Swinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1978) 10 P&H CK 0033

Penal Code, 1860 (IPC) — Section 394
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High Courts24 Oct 1978

Surjit Singh Vs Sardara Singh and another

Punjab And Haryana At Chandigarh · (1978) 10 P&H CK 0012

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts23 Oct 1978

Nasib Singh Vs Om Prakash and Another

Punjab And Haryana At Chandigarh · AIR 1979 P&H 96 : (1979) 2 ILR (P&H) 18 : (1979) 1 RCR(Rent) 591

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
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High Courts23 Oct 1978

Gram Panchayat, Moranwali Vs State of Punjab

Punjab And Haryana At Chandigarh · (1978) PLJ 390 : (1985) RRR 474

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High Courts23 Oct 1978Dismissed

Shiv Shankar Dall Mills Vs The Assessing Authority and Another

Punjab And Haryana At Chandigarh · (1979) 43 STC 191

Constitution of India, 1950 — Article 19Punjab General Sales Tax Act, 1948 — Section 10
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High Courts20 Oct 1978Allowed

Amar Nath Vs The Financial Commissioner, Taxation, Punjab and others

Punjab And Haryana At Chandigarh · (1978) 10 P&H CK 0021

Constitution of India, 1950 — Article 226
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High Courts19 Oct 1978Allowed

Bhag Singh and others Vs Bhaika Bhag Cooperative Society Limited Dialpura

Punjab And Haryana At Chandigarh · (1978) 10 P&H CK 0011

Criminal Procedure Code, 1973 (CrPC) — Section 145
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High Courts19 Oct 1978Dismissed

Bhupinder Singh Sandhu Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 248

Constitution of India, 1950 — Article 226, 226(3), 227Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 14, 15, 21, 4, 5
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High Courts19 Oct 1978

Bachan Dass and Another Vs Shiromani Gurdwara Parbandhak Committee, Amritsar

Punjab And Haryana At Chandigarh · AIR 1979 P&H 91

Punjab Land Revenue Act, 1887 — Section 37, 45Sikh Gurdwaras Act, 1925 — Section 10, 7(1), 7(3), 8, 9Specific Relief Act, 1963 — Section 42
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High Courts13 Oct 1978Dismissed

Nand Lal Vs Mst. Naraini Devi

Punjab And Haryana At Chandigarh · (1978) 10 P&H CK 0043

Hindu Marriage Act, 1955 — Section 26
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High Courts13 Oct 1978Dismissed

Smt. Lila Devi Vs Tarlok Chand

Punjab And Haryana At Chandigarh · (1978) 10 P&H CK 0042

Hindu Marriage Act, 1955 — Section 24
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High Courts13 Oct 1978Dismissed

Indrawati Vs Jagmal and another

Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 386

Hindu Adoptions and Maintenance Act, 1956 — Section 16
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High Courts13 Oct 1978

Indrawati Vs Jagmal and Another

Punjab And Haryana At Chandigarh · (1979) 1 ILR (P&H) 386

Hindu Adoptions and Maintenance Act, 1956 — Section 16
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High Courts13 Oct 1978

COMMISSIONER OF INCOME TAX Vs DR. SAJJAN SINGH MALIK.

Punjab And Haryana At Chandigarh · (1979) 9 CTR 21

Income Tax Act, 1961 — Section 271
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High Courts12 Oct 1978

Lachhman Singh and Others Vs Gurmit Kaur and Others

Punjab And Haryana At Chandigarh · AIR 1979 P&H 50 : (1979) 1 ILR (P&H) 186

Fatal Accidents Act, 1855 — Section 1
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