High Courts01 Oct 1980Dismissed
Rai Singh Vs Balwant Singh
Punjab And Haryana At Chandigarh · (1980) 10 P&H CK 0004
East Punjab Urban Rent Restriction Act, 1949 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,161 of 4,611
High Courts01 Oct 1980Dismissed
Chhota Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 20
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 32DDPunjab Land Reforms Act, 1972 — Section 9
High Courts30 Sept 1980
Birham Parkash Rohtash Vs Ilaqa Magistrate etc.
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 50
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17
High Courts30 Sept 1980
Satya Narain Alwal and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 254
Haryana Requisitioning and Acquisition of Immovable Property Act, 1973 — Section 3Land Acquisition Act, 1894 — Section 4
High Courts30 Sept 1980Allowed
Janak Kundra Vs Central Board of Workers Education
Punjab And Haryana At Chandigarh · (1981) 2 ILR (P&H) 90 : (1980) 2 RCR(Rent) 561
East Punjab Urban Rent Restriction Act, 1949 — Section 11, 13(3), 2
High Courts30 Sept 1980Dismissed
Shri Ram Parkash Jain and Another Vs Shrimati Kaushalya Devi
Punjab And Haryana At Chandigarh · (1981) 1 RCR(Rent) 52
Transfer of Property Act, 1882 — Section 105
High Courts29 Sept 1980Allowed
The Punjab and Sind Bank Ltd. and Others Vs Punjab Wakf Board
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 26
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A
High Courts29 Sept 1980
Ram Chander Vs Mangal Singh and Another
Punjab And Haryana At Chandigarh · AIR 1981 P&H 94
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 92
High Courts29 Sept 1980
Himachal Pradesh Horticulture Produce Marketing and Processing Corporation Ltd. Vs Mohan Meakin Breweries Limited
Punjab And Haryana At Chandigarh · AIR 1981 P&H 117
Trade and Merchandise Marks Act, 1958 — Section 105, 106
High Courts29 Sept 1980
Jagir Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 64
Punjab Land Reforms Act, 1972 — Section 4(5)
High Courts29 Sept 1980Allowed
Raja Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1980) 09 P&H CK 0009
Penal Code, 1860 (IPC) — Section 307, 34
High Courts26 Sept 1980
Commissioner of Income Tax Vs Rohtak Delhi Transport P. Ltd.
Punjab And Haryana At Chandigarh · (1981) 21 CTR 134 : (1981) 130 ITR 777 : (1981) 5 TAXMAN 305
Income Tax Act, 1961 — Section 210, 214
High Courts24 Sept 1980Allowed
Mehar Chand and Another Vs T.D. Sharma and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 113
Constitution of India, 1950 — Article 226, 227Gram Panchayat Act, 1952 — Section 5, 5(1)
High Courts24 Sept 1980Allowed
The Punjab State Warehousing Corporation, Chandigarh Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1980) 09 P&H CK 0006
Industrial Disputes Act, 1947 — Section 10(1)(c)
High Courts23 Sept 1980Allowed
Amar Nath Chhiba Vs Narinder Kumar
Punjab And Haryana At Chandigarh · (1980) 09 P&H CK 0008
High Courts23 Sept 1980Dismissed
Jarnail Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1980) 09 P&H CK 0001
Prevention of Corruption Act, 1988 — Section 5(2)
High Courts20 Sept 1980
Haveldar Khiali Ram Vs Superintending Canal Officer, Ferozepur Canal Circle, Ferozepur and another
Punjab And Haryana At Chandigarh · (1981) ILR (P&H) 87 : (1981) PLJ 47 : (1985) RRR 262
High Courts20 Sept 1980
Teja Singh Vs The Union Territory of Chandigarh and others
Punjab And Haryana At Chandigarh · (1980) 09 P&H CK 0024
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts18 Sept 1980
Puran Chand Gupta Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1980) 09 P&H CK 0030
Essential Commodities Act, 1955 — Section 7
High Courts18 Sept 1980Dismissed
Mohan Devi Vs Shri Pal
Punjab And Haryana At Chandigarh · (1980) 09 P&H CK 0003