COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 4,152 of 4,611

High Courts16 Mar 1981

Haqiqat Singh Vs The Additional Director, Consolidation of Holdings, Punjab, Chandigarh and Others

Punjab And Haryana At Chandigarh · AIR 1981 P&H 204 : (1981) 2 ILR (P&H) 412

Constitution of India, 1950 — Article 226East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 14, 15, 16, 16A, 17East Punjab Holdings (Consolidation and Prevention of Fragmentation) Rules, 1949 — Rule 17, 18, 28

High Courts16 Mar 1981Dismissed

New Piar Bus Service Vs Ajit Singh and Others

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 429

High Courts13 Mar 1981

Sohalu Vs The State of Haryana

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 350

Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 7

High Courts13 Mar 1981

Leela Wati Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1982) CriLJ 27

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 302, 315, 318

High Courts12 Mar 1981

Saraswati Industrial Syndicate Ltd. Vs Commissioner of Income Tax Commissioner of Income Tax Vs Saraswati Industrial Syndicate Ltd.

Punjab And Haryana At Chandigarh · (1982) 136 ITR 361

Income Tax Act, 1961 — Section 37(1), 37(2A), 37(3)Income Tax Rules, 1962 — Rule 6C, 6C(3), 6C(4)

High Courts12 Mar 1981

Commissioner of Income Tax Vs Himalaya Woollen Mills

Punjab And Haryana At Chandigarh · (1981) 23 CTR 339 : (1983) 144 ITR 765

Income Tax Act, 1961 — Section 139(1), 246

High Courts12 Mar 1981

Commissioner of Income Tax Vs Haryana State Minor Irrigation and Tubewell Corporation Ltd.

Punjab And Haryana At Chandigarh · (1983) 140 ITR 437

Companies Act, 1956 — Section 619Income Tax Act, 1961 — Section 33(1), 34(3)

High Courts12 Mar 1981

Amar Singh and Another Vs Dalip

Punjab And Haryana At Chandigarh · (1981) 2 ILR (P&H) 428

Civil Procedure Code Amendment Act, 1976 — Section 11Civil Procedure Code, 1908 (CPC) — Section 11, 115, 11A, 3Constitution of India, 1950 — Article 136, 226, 227, 228

High Courts12 Mar 1981

COMMISSIONER OF INCOME TAX Vs HARYANA STATE MINOR IRRIGATION and TUBEWELL CORPORATION LTD.

Punjab And Haryana At Chandigarh · (1981) 24 CTR 249

COMPANIES ACT, 1956 — Section 619Income Tax Act, 1961 — Section 2, 33, 34

High Courts11 Mar 1981Dismissed

Om Parkash and Another Vs Sarup Singh

Punjab And Haryana At Chandigarh · (1981) 03 P&H CK 0049

High Courts11 Mar 1981Dismissed

Punjab Book Centre Vs Union Territory, Chandigarh and Others

Punjab And Haryana At Chandigarh · (1981) 03 P&H CK 0043

Constitution of India, 1950 — Article 226, 227

High Courts11 Mar 1981

Satish Kumar Vs Punjab State Co-operative Bank Ltd., Chandigarh and Others

Punjab And Haryana At Chandigarh · AIR 1981 P&H 282 : (1981) 2 LLJ 256

Constitution of India, 1950 — Article 226

High Courts11 Mar 1981

Bengal National Textile Mils Ltd. Vs M.J. Textile Agencies and Others

Punjab And Haryana At Chandigarh · AIR 1981 P&H 226

Arbitration Act, 1940 — Section 20

High Courts06 Mar 1981Dismissed

Deva Singh Vs Dharam Singh

Punjab And Haryana At Chandigarh · (1981) 03 P&H CK 0003

High Courts05 Mar 1981

Pyare Lal Chohan Vs Punjab University, Chandigarh and Others

Punjab And Haryana At Chandigarh · AIR 1981 P&H 177

High Courts04 Mar 1981Dismissed

Krishan Kapoor and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 388

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 2A

High Courts02 Mar 1981

Harbans Singh Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1981) 23 CTR 335 : (1981) 132 ITR 77

Income Tax Act, 1961 — Section 256(1)

High Courts02 Mar 1981Allowed

Smt. Nirmala Vs Ishwar Chander

Punjab And Haryana At Chandigarh · (1983) 2 RCR(Rent) 208

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(iii)

High Courts02 Mar 1981

Sudershan Kumar Khurana Vs Deepak

Punjab And Haryana At Chandigarh · AIR 1981 P&H 305 : (1981) 2 ILR (P&H) 400

Hindu Marriage Act, 1955 — Section 10, 12, 13, 24, 25

High Courts02 Mar 1981

HARBANS SINGH Vs COMMISSIONER OF Income Tax, AMRITSAR-I.

Punjab And Haryana At Chandigarh · (1981) 23 CTR 335 : (1981) 132 ITR 77

Income Tax Act, 1961 — Section 256(1)