High Courts14 May 1981Allowed
The Pamali Jado Company Op. Agricultural Service Society Vs Megha Singh
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 430
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 7 Rule 11
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,149 of 4,611
High Courts14 May 1981Dismissed
State of Punjab Vs B.D. Soni
Punjab And Haryana At Chandigarh · (1981) 05 P&H CK 0004
Penal Code, 1860 (IPC) — Section 223, 34
High Courts13 May 1981
SARASWATI INDUSTRIAL SYNDICATE LTD. Vs COMMISSIONER OF Income Tax, PATIALA-II.
Punjab And Haryana At Chandigarh · (1982) 25 CTR 105 : (1982) 137 ITR 886
Income Tax Act, 1961 — Section 31, 32, 34, 35, 37
High Courts11 May 1981
Sardar Mohammed and Others Vs Registrar, Co-operative Societies, Haryana, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 261
Constitution of India, 1950 — Article 14
High Courts11 May 1981
Sardar Mohd and Others Vs Registrar Co-Operative Societies and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 333
Constitution of India, 1950 — Article 14
High Courts08 May 1981
Sat Narain and Others Vs Bharat Bhushan and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 432
High Courts07 May 1981
Gannaur Cooperative Marketing-cum-Processing Society Ltd., Gannaur Vs Assistant Registrar, Cooperative Societies, Sonepat and others
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 67 : (1982) PLJ 487 : (1984) RRR 641
High Courts06 May 1981
Gram Panchayat, Kundli and Another Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 1982 P&H 159
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226Punjab Gram Panchayat Act, 1952 — Section 26, 26(3), 26(4)
High Courts06 May 1981
Ajit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1982) CriLJ 522
Criminal Procedure Code, 1973 (CrPC) — Section 360
High Courts06 May 1981Allowed
Gram Panchayat Kandli and Another Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 404
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 47Gram panchayat Rules, 1965 — Rule 7
High Courts06 May 1981Dismissed
Amar Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1981) 05 P&H CK 0001
Penal Code, 1860 (IPC) — Section 407, 419
High Courts04 May 1981
Jagmohan Lal and Another Vs Palak Chand and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 384
Evidence Act, 1872 — Section 65
High Courts01 May 1981Dismissed
Mukhtiar Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1981) 05 P&H CK 0029
Punjab Excise Act, 1914 — Section 61(1)(c)
High Courts01 May 1981
Ved Parkash Vs Om Parkash Nirwania
Punjab And Haryana At Chandigarh · AIR 1981 P&H 263 : (1982) 1 ILR (P&H) 106 : (1981) 2 RCR(Rent) 317
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts01 May 1981Dismissed
Sh. Malkiat Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (1981) 05 P&H CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Apr 1981
Ram Parkash Vs Surinder Sharma
Punjab And Haryana At Chandigarh · AIR 1981 P&H 297 : (1982) 1 ILR (P&H) 68 : (1981) 2 RCR(Rent) 204
Civil Procedure Code, 1908 (CPC) — Section 47East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts29 Apr 1981
Mukhtiar Singh Vs The Director, Panchayats, Punjab, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 358
Punjab Gram Panchayat Act, 1952 — Section 102(4), 9(4)
High Courts29 Apr 1981
Commissioner of Income Tax Vs Smt. Saraswati Bai and Others
Punjab And Haryana At Chandigarh · (1981) 23 CTR 330 : (1982) 137 ITR 656
Income Tax Act, 1961 — Section 148
High Courts28 Apr 1981
Harjas Rai Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1982) 26 CTR 51 : (1982) 138 ITR 77
Income Tax Act, 1961 — Section 139, 139(2), 139(8), 148, 271
High Courts28 Apr 1981
Major Naranjan Singh Vs Commissioner of Wealth-tax
Punjab And Haryana At Chandigarh · (1982) 27 CTR 9 : (1982) 138 ITR 88
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 139, 139(2), 148, 271, 273AWealth Tax Act, 1957 — Section 14, 14(1), 16(3), 17, 18(1)