High Courts26 Oct 1982Allowed
Ramji Lal and others Vs Hira and others
Punjab And Haryana At Chandigarh · (1982) 10 P&H CK 0012
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,115 of 4,611
High Courts25 Oct 1982Dismissed
Hazara Singh and others Vs Balwinder Kaur and others
Punjab And Haryana At Chandigarh · (1982) 10 P&H CK 0048
High Courts25 Oct 1982
Shri Charan Dass Vs The Chief Settlement Commissioner Punjab and another
Punjab And Haryana At Chandigarh · (1982) 10 P&H CK 0047
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
High Courts25 Oct 1982
Mangal and others Vs Thari Ram
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 398 : (1983) PLJ 339 : (1984) RRR 438
High Courts22 Oct 1982Dismissed
Gurbachan Singh Vs Magher Singh and Others
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 162
Civil Procedure Code Amendment Act, 1976 — Section 152 , 153ACivil Procedure Code, 1908 (CPC) — Order 41 Rule 1 , Order 41 Rule 11Limitation Act, 1963 — Article 137
High Courts22 Oct 1982Dismissed
Employees State Insurance Corporation Vs Triplex Dry-Cleaners and Others
Punjab And Haryana At Chandigarh · (1982) 2 ILR (P&H) 291
Employees State Insurance Act, 1948 — Section 2(12), 21(12), 40, 75Factories Act, 1948 — Section 2
High Courts21 Oct 1982Allowed
Dalip Kaur Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1982) 10 P&H CK 0040
Constitution of India, 1950 — Article 226
High Courts21 Oct 1982Dismissed
Joginder Pal Vs Angad Singh and others
Punjab And Haryana At Chandigarh · (1982) 10 P&H CK 0009
High Courts20 Oct 1982Dismissed
Raj Narain and Another Vs Shri Bhajan Lal and Others
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 138
Constitution of India, 1950 — Article 164Representation of the People Act, 1951 — Section 153, 30, 53, 73
High Courts20 Oct 1982
Karnail Singh and Another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1983) CriLJ 713 : (1983) 2 ILR (P&H) 151 : (1983) 1 RCR(Criminal) 38
Criminal Procedure Code, 1973 (CrPC) — Section 190, 195, 463, 471, 475Penal Code, 1860 (IPC) — Section 420, 463, 464, 467, 468
High Courts20 Oct 1982
Daman Anand Vs Life Insurance Corporation of India
Punjab And Haryana At Chandigarh · (1983) ACJ 705 : AIR 1983 P&H 238 : (1984) 55 CompCas 442 : (1983) 2 ILR (P&H) 148
High Courts19 Oct 1982Allowed
Smt. Bhagwanti Vs Smt. Sita Devi and others
Punjab And Haryana At Chandigarh · (1982) 10 P&H CK 0008
Succession Act, 1925 — Section 63
High Courts19 Oct 1982Allowed
Som Dass (Deceased) Vs Rikhu Dev Chela Bawa Har Jagdass Narokari
Punjab And Haryana At Chandigarh · (1982) 10 P&H CK 0007
Evidence Act, 1872 — Section 115
High Courts19 Oct 1982
Vijay Kumar Dogra Vs Municipal Committee, Ludhiana and another
Punjab And Haryana At Chandigarh · (1982) 10 P&H CK 0004
Punjab Municipal Act, 1911 — Section 65
High Courts19 Oct 1982
Smt. Bhag Kaur and Others Vs Roopnagar Credit and Investment P. Ltd. and Another
Punjab And Haryana At Chandigarh · (1984) 56 CompCas 414
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 433, 434, 439
High Courts18 Oct 1982
State of Punjab Vs Raj Kumar
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 64
High Courts18 Oct 1982
Sarojni Mabel Paul Vs Earnest Satya Paul
Punjab And Haryana At Chandigarh · AIR 1983 P&H 106
Criminal Procedure Code, 1973 (CrPC) — Section 488Divorce Act, 1869 — Section 18, 19
High Courts07 Oct 1982Dismissed
Padam Singh Vs The Labour Court Haryana Rohtak and another
Punjab And Haryana At Chandigarh · (1982) 10 P&H CK 0051
High Courts07 Oct 1982
Chhaju and Another Vs Bharpai
Punjab And Haryana At Chandigarh · AIR 1983 P&H 203
Limitation Act, 1963 — Article 97, 30Registration Act, 1908 — Section 47
High Courts07 Oct 1982
Tek Chand Vs Danno Devi
Punjab And Haryana At Chandigarh · AIR 1983 P&H 199
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 2, 151