High Courts02 Jan 1984Allowed
Puran Chand Vs Harjinder Singh and Others
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0016
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,065 of 4,611
High Courts02 Jan 1984Allowed
Banwari Lal Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0002
Prevention of Food Adulteration Act, 1954 — Section 7
High Courts01 Jan 1984
Bakhshish Singh and Others Vs The Registrar, Co-Operative Societies and Others
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 278
Constitution of India, 1950 — Article 19, 226Punjab Co-operative Societies Act, 1961 — Section 20, 20(3), 85, 85(2), 85(3)
High Courts01 Jan 1984Dismissed
Gurdev Singh and Others Vs Assistant Collector, Central Excise Division
Punjab And Haryana At Chandigarh · (1984) 16 ELT 42
Gold (Control) Act, 1968 — Section 63, 64, 65, 66, 66(2)
High Courts25 Dec 1983
Satwant Kaur Vs Sh.Kuldip Bakhsi Advocate
Punjab And Haryana At Chandigarh · (1984) AICLR 153
High Courts25 Dec 1983
Bhim Sain Kohli s/o Late Shri Chint Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 261
High Courts25 Dec 1983
Sewa Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 12 P&H CK 0015
High Courts25 Dec 1983
Raghu Nath Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Criminal) 56
High Courts25 Dec 1983
Jang Bahadur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 12 P&H CK 0009
High Courts23 Dec 1983
Khachen Vs Ram Ditta Mal
Punjab And Haryana At Chandigarh · (1984) CurLJ 93 : (1984) ILR (P&H) 64 : (1984) PLJ 408 : (1984) RRR 29
High Courts23 Dec 1983Allowed
Kasturi Lal Sharma Vs Kartar Singh
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 163 : (1984) 1 RCR(Rent) 211
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts22 Dec 1983
Chanan Mal Newar and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1984) PLJ 547 : (1984) RRR 160
High Courts20 Dec 1983
Balbir Singh (deceased) through L/R. Mrs. Dilpati and Others Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (1982) 31 CTR 232 : (1984) 146 ITR 266
Criminal Procedure Code, 1973 (CrPC) — Section 102, 451, 457Income Tax Act, 1961 — Section 132(1), 132A
High Courts20 Dec 1983
Atul Sharma and Another Vs Gurinder Singh and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 365
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts19 Dec 1983
Harjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 12 P&H CK 0030
High Courts19 Dec 1983
Sohan Lal Ahuja Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1984) PLJ 288 : (1986) RRR 496
High Courts19 Dec 1983
Iqbal Singh Vs Santokh Singh and Another
Punjab And Haryana At Chandigarh · AIR 1984 P&H 366
Evidence Act, 1872 — Section 81
High Courts16 Dec 1983
Tarsem Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 12 P&H CK 0024
High Courts15 Dec 1983
S.K. Nair Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) CriLJ 1090 : (1984) 2 ILR (P&H) 199
Criminal Procedure Code, 1973 (CrPC) — Section 167, 57Penal Code, 1860 (IPC) — Section 302, 307
High Courts15 Dec 1983Dismissed
Mohindsr Kumar and Another Vs Daulat Ram and Others
Punjab And Haryana At Chandigarh · (1983) 12 P&H CK 0040