High Courts06 Jun 1988
Devinder Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 194
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,868 of 4,611
High Courts03 Jun 1988Allowed
M/s Billarpur Industries Limited, Yamunanagar Vs Haryana State Electricity Board, Chandigarh and others
Punjab And Haryana At Chandigarh · (1988) 06 P&H CK 0043
Arbitration Act, 1940 — Section 34
High Courts03 Jun 1988Dismissed
Prem Singh Vs The Secretary to Government, Punjab Housing and Urban Development Department Chandigarh and another
Punjab And Haryana At Chandigarh · (1988) 06 P&H CK 0042
Land Acquisition Act, 1894 — Section 18
High Courts03 Jun 1988Dismissed
Charan Singh Vs Dev Raj and others
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 410
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts03 Jun 1988Allowed
Punjab Drugs Manufacturers Association Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 117
Constitution of India, 1950 — Article 14, 19(1), 19(6)
High Courts03 Jun 1988
Latif Ahmed Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 165
High Courts03 Jun 1988
Ladha Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 177
High Courts03 Jun 1988
Ram Singh and ors. Vs Beli Ram
Punjab And Haryana At Chandigarh · (1989) PLJ 335 : (1989) 2 RCR(Rent) 617 : (1990) 1 RRR 91 : (1989) 2 RRR 494
High Courts03 Jun 1988Allowed
Central Warehousing Corporation Vs The Registrar for Registration of Documents-Cum-Collector and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 571
Registration Act, 1908 — Section 23
High Courts03 Jun 1988Allowed
Residents Welfare Association (Regd) Housing Board Colony, Faridabad and others Vs Housing Board, Haryana and another
Punjab And Haryana At Chandigarh · (1988) 06 P&H CK 0005
High Courts02 Jun 1988
Dharam Chand Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1988) 06 P&H CK 0046
Land Acquisition Act, 1894 — Section 4
High Courts02 Jun 1988
Ashok Kumar and others Vs Avtar Singh
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 429 : (1988) 2 RCR(Criminal) 405
Contempt of Courts Act, 1971 — Section 2(b)
High Courts02 Jun 1988
Kesar Chand Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 265
Constitution of India, 1950 — Article 14, 16, 31(1), 32Punjab Civil Services Rules — Rule 1.2, 1.4, 3.17
High Courts02 Jun 1988
Punjab Wakf Board Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) PLJ 481 : (1988) 2 RRR 575
High Courts02 Jun 1988
Balwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 338
High Courts02 Jun 1988Dismissed
Lachhman Dass and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1988) 06 P&H CK 0003
Land Acquisition Act, 1894 — Section 4
High Courts01 Jun 1988Dismissed
Aruna Trust Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1988) 06 P&H CK 0041
Land Acquisition Act, 1894 — Section 18, 4
High Courts01 Jun 1988Allowed
Amarjit Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1988) 06 P&H CK 0040
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts01 Jun 1988Dismissed
Dharampal Singh and Others Vs Smt. Jasma Devi, M.L.A.
Punjab And Haryana At Chandigarh · AIR 1989 P&H 64
Constitution of India, 1950 — Article 311Criminal Procedure Code, 1973 (CrPC) — Section 340Penal Code, 1860 (IPC) — Section 21
High Courts01 Jun 1988
Gurdial Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 651