High Courts26 Aug 1988
Harnek Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 123
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,858 of 4,611
High Courts26 Aug 1988
Harbhajan Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 951
High Courts26 Aug 1988
Subhash Chander Vs Union of India and anr.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 482
High Courts26 Aug 1988
Mansa Ram Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 1205 : (1988) 2 RCR(Criminal) 481
High Courts26 Aug 1988Dismissed
Maya Ram Vs Jai Narain
Punjab And Haryana At Chandigarh · AIR 1989 P&H 202 : (1989) 1 ILR (P&H) 296
Hindu Adoptions and Maintenance Act, 1956 — Section 10(3), 10(4)
High Courts26 Aug 1988Allowed
Satinder Pal Singh Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 466
Constitution of India, 1950 — Article 226, 227
High Courts25 Aug 1988Allowed
Gurdial Singh and others Vs Prem Singh and others
Punjab And Haryana At Chandigarh · (1989) ACJ 319
High Courts25 Aug 1988Dismissed
Parbhu Dayal (Died) Represented by his Lrs. Om parkash and others Vs Ram Kishan (Deceased) Represented by his Lrs. Ram Kishan and orhers
Punjab And Haryana At Chandigarh · (1988) 08 P&H CK 0140
East Punjab Urban Rent Restriction Act, 1949 — Section 15
High Courts25 Aug 1988
Swarn Lata Sood Vs Sat Pal
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 1118 : (1988) 2 RCR(Criminal) 393
High Courts25 Aug 1988
Maldeep Sekhon and ors. Vs Navneet Sekhon
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 982 : (1988) 2 RCR(Criminal) 369
High Courts25 Aug 1988Allowed
Gurdial Singh and Others Vs Prem Singh and Others
Punjab And Haryana At Chandigarh · (1989) ACJ 319
High Courts24 Aug 1988Allowed
Yoginder Kumar Vs M/s Aggarwal Trading Company
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 164
High Courts24 Aug 1988
Kishan Devi Vs Sultan Singh Sikhwal and Others
Punjab And Haryana At Chandigarh · (1989) 1 ACC 331 : (1989) 95 PLR 333
High Courts24 Aug 1988
Kewal Krishan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 1308 : (1989) 1 RCR(Criminal) 192
High Courts24 Aug 1988
Partap Singh and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 994 : (1988) 2 RCR(Criminal) 391
High Courts24 Aug 1988Allowed
Kulwinder Singh Vs Pindi Paints Corporation, Patiala and Another
Punjab And Haryana At Chandigarh · AIR 1989 P&H 125 : (1989) 1 ILR (P&H) 77
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts23 Aug 1988
Raju Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 561 : (1989) 1 RCR(Criminal) 334
High Courts23 Aug 1988
Dinesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 546
High Courts23 Aug 1988
Commissioner of Income Tax Vs Metal Products of India
Punjab And Haryana At Chandigarh · (1989) 176 ITR 215
Income Tax Act, 1961 — Section 254, 254(2), 256
High Courts23 Aug 1988
Commissioner of Income Tax Vs Sunder Dass Setia C and P Factory
Punjab And Haryana At Chandigarh · (1989) 176 ITR 298
Finance (No. 2) Act, 1980 — Section 80J(1A)Income Tax Act, 1961 — Section 154, 256, 80J