High Courts27 Sept 1988
Surjit Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 1317 : (1989) 1 RCR(Criminal) 115
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,851 of 4,611
High Courts27 Sept 1988
Jagdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 526
High Courts27 Sept 1988
Sukhpal Singh Vs Union of India and ors.
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 393
High Courts27 Sept 1988
Shisha Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 480
High Courts27 Sept 1988
Gurdip Singh Vs Station House Officer, P.S.Banga
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 1244 : (1989) 1 RCR(Criminal) 93
High Courts27 Sept 1988
Sohan Lal Bhagat Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) PLJ 4 : (1989) 1 RRR 87
High Courts27 Sept 1988Allowed
Om Parkash Gupta Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 363
High Courts26 Sept 1988Allowed
M/s United Vanaspati Limited Chandigarh and another Vs M/s Shri Vardhman Solvex Private Limited, Gohana Road, Panipat
Punjab And Haryana At Chandigarh · (1988) 09 P&H CK 0149
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts26 Sept 1988Allowed
Piara Singh and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 145
Constitution of India, 1950 — Article 12, 14, 16, 37, 38Industrial Disputes Act, 1947 — Section 25F
High Courts26 Sept 1988
Commissioner of Income Tax Vs Kuldip Industrial Corporation
Punjab And Haryana At Chandigarh · (1989) 178 ITR 257
Income Tax Act, 1961 — Section 250(4), 256(2)
High Courts26 Sept 1988Allowed
Piara Singh and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 145
Constitution of India, 1950 — Article 12
High Courts26 Sept 1988
Union of India Vs Bachan Singh
Punjab And Haryana At Chandigarh · (1989) 2 CurLJ 78 : (1989) PLJ 708 : (1989) 1 RRR 498
High Courts26 Sept 1988
Nand Kishore Vs Rameshwar Dayal
Punjab And Haryana At Chandigarh · (1989) PLJ 258 : (1990) 2 RRR 125
High Courts26 Sept 1988
Gurmej Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 208 : (1989) 1 RCR(Criminal) 173
High Courts25 Sept 1988Allowed
Gurdarshan Singh Mann S.D.O. Vs Shri Manmohan Singh Kapoor
Punjab And Haryana At Chandigarh · (1988) 09 P&H CK 0147
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts23 Sept 1988Allowed
Firm Mohan Lal Dhanpat Rai, Cloth Merchant, Hansi Vs Smt. Kirno Devi and others
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Rent) 645
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts23 Sept 1988Allowed
Gulshan Kumar Datta Vs Jasbir Nayyar and another
Punjab And Haryana At Chandigarh · (1988) 09 P&H CK 0015
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts23 Sept 1988Allowed
Gulshan Kumar Datta Vs Jasbir Nayyar and Another
Punjab And Haryana At Chandigarh · (1988) 09 P&H CK 0012
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts22 Sept 1988Dismissed
Ramji Dass Vs Tilak Raj
Punjab And Haryana At Chandigarh · (1988) 09 P&H CK 0111
High Courts22 Sept 1988
Bhola Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 378