High Courts29 Jan 1991Dismissed

Om Parkash Vs Shiv Dutt Prasher

Punjab And Haryana At Chandigarh · (1991) 99 PLR 418 : (1991) 1 RCR(Rent) 395

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13A, 18A(8)
High Courts28 Jan 1991Dismissed

Kewal Dass Vs State of Haryana

Punjab And Haryana At Chandigarh · (1991) 99 PLR 558 : (1991) 3 RCR(Criminal) 157

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 408