High Courts28 Jan 1993Dismissed
Salwant Karu Vs Sohan Singh
Punjab And Haryana At Chandigarh · (1993) 2 DMC 200
Hindu Marriage Act, 1955 — Section 13(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,594 of 4,611
High Courts28 Jan 1993Dismissed
Balwant Kaur Vs Sohan Singh
Punjab And Haryana At Chandigarh · (1994) 1 DMC 572
Hindu Marriage Act, 1955 — Section 13(1), 13(1A), 9
High Courts27 Jan 1993Dismissed
Major Babu Singh Bains (Retd.) Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 29
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8AChandigarh (Sales of Sites and Buildings) Rules, 1960 — Rule 11D(5)Constitution of India, 1950 — Article 226, 227
High Courts27 Jan 1993Allowed
The National Industrial Development Corporation Ltd. Vs Sehgal Papers Limited
Punjab And Haryana At Chandigarh · (1993) 103 PLR 658
Civil Procedure Code, 1908 (CPC) — Section 34Companies Act, 1956 — Section 433, 446(1)
High Courts27 Jan 1993Dismissed
Gurdev Singh Vs Bawa Amarjit Singh and Others
Punjab And Haryana At Chandigarh · (1993) 2 ACC 423 : (1993) ACJ 979 : (1993) 104 PLR 202
Motor Vehicles Act, 1939 — Section 110A
High Courts27 Jan 1993Dismissed
Vijay Singh Vs Bhupinderjit Kaur
Punjab And Haryana At Chandigarh · (1993) 2 DMC 239
Hindu Marriage Act, 1955 — Section 13
High Courts27 Jan 1993Dismissed
Rajbir Vs The Managing Director, Gurgaon Central Cooperative Bank Ltd. and Another
Punjab And Haryana At Chandigarh · (1993) 104 PLR 633
Constitution of India, 1950 — Article 12, 226, 227
High Courts27 Jan 1993
Mange Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 1 AICLR 765 : (1993) 2 RCR(Criminal) 19
High Courts27 Jan 1993
Ved Parkash and anr Vs State of Punjab and anr
Punjab And Haryana At Chandigarh · (1993) 1 AICLR 801 : (1993) 2 RCR(Criminal) 200
High Courts27 Jan 1993
Surjo Dev Vs Arvind Overseas Project Services Pvt.Ltd.
Punjab And Haryana At Chandigarh · (1993) 2 LJR 728 : (1993) PLJ 675 : (1993) 2 RRR 646
High Courts27 Jan 1993
Parmod Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 2 AICLR 302 : (1993) 2 RCR(Criminal) 407
High Courts27 Jan 1993Dismissed
Inder Sain Vs Saroj Bala
Punjab And Haryana At Chandigarh · (1993) 2 DMC 223
Hindu Marriage Act, 1955 — Section 13
High Courts27 Jan 1993Dismissed
Sukhdev Singh Vs Gurdev Kaur and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 131
Motor Vehicles Act, 1939 — Section 110A
High Courts26 Jan 1993
Sawaran Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1993) 2 CurLJ 238 : (1993) 2 LJR 473 : (1993) PLJ 329 : (1993) 2 RRR 268
High Courts25 Jan 1993
Sohan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 2 RCR(Criminal) 105
High Courts22 Jan 1993Allowed
Siri Ram and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 193
Constitution of India, 1950 — Article 226, 227Punjab Town Improvement Act, 1922 — Section 36(3), 41
High Courts22 Jan 1993Allowed
Sawaran Kaur Vs Mehar Chand and Others
Punjab And Haryana At Chandigarh · (1993) 2 ACC 547 : (1994) ACJ 659 : (1994) 108 PLR 488
Motor Vehicles Act, 1939 — Section 110A
High Courts22 Jan 1993
Balbir Singh Vs Harpreet Kaur
Punjab And Haryana At Chandigarh · (1993) 1 AICLR 762 : (1993) 1 CurLJ 887 : (1993) 2 RCR(Criminal) 26
High Courts22 Jan 1993Dismissed
Shri Bakshish Singh Nalwa and Another Vs Shri Harnam Singh, Property Dealer
Punjab And Haryana At Chandigarh · (1993) 103 PLR 576 : (1993) 1 RCR(Rent) 451
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts22 Jan 1993
East India Cotton Manufacturing Company Limited Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1993) 2 ILR (P&H) 109 : (1993) 104 PLR 269
Constitution (Forty-Sixth Amendment) Act, 1982 — Article 366Constitution of India, 1950 — Article 226, 227, 269(3), 286(2)Haryana General Sales Tax Act, 1973 — Section 2, 2(1)