High Courts06 Jul 1993Dismissed

Kundan Lal Vs Jai Lal

Punjab And Haryana At Chandigarh · (1994) 108 PLR 463

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115Punjab Land Revenue Act, 1887 — Section 111 , 112, 113, 114, 115
High Courts06 Jul 1993Dismissed

Nirmal Singh Vs Ram Sarup

Punjab And Haryana At Chandigarh · (1993) 104 PLR 483 : (1993) 2 RCR(Rent) 484

Civil Procedure Code, 1908 (CPC) — Section 115East Punjab Urban Rent Restriction Act, 1949 — Section 13Evidence Act, 1872 — Section 116
High Courts06 Jul 1993Dismissed

Indian Acrylics Ltd. Vs Union of India (UOI)

Punjab And Haryana At Chandigarh · (1993) 68 ELT 772

Customs Act, 1962 — Section 14, 14(1), 14(3), 3, 46Customs Valuation (Determination of Price of Imported Goods) Rules, 1988 — Rule 3, 4, 5, 6, 7
High Courts05 Jul 1993Allowed

Gurdeep Kaur Vs Vinod Kumar Lamba and Another

Punjab And Haryana At Chandigarh · (1994) 2 CivCC 325 : (1994) 107 PLR 185 : (1994) 2 RCR(Rent) 1

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 5 Rule 15 , Order 5 Rule 20, Order 9 Rule 7East Punjab Urban Rent Restriction Act, 1949 — Section 15(5), 2(4)
High Courts05 Jul 1993Allowed

Harjit Singh Vs Iqbal Kaur

Punjab And Haryana At Chandigarh · (1994) 2 CivCC 236 : (1993) 2 DMC 614 : (1994) 106 PLR 12

Hindu Marriage Act, 1955 — Section 13(1A), 9
High Courts04 Jun 1993

Rohtash and Others Vs The State of Haryana

Punjab And Haryana At Chandigarh · (1993) CriLJ 3303

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304