High Courts01 Oct 1993Dismissed
Karnail Singh Vs Smt. Kanta Sharma and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 618 : (1994) 2 RCR(Rent) 23
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,554 of 4,611
High Courts01 Oct 1993
Kewal Singh alias Keba Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 243
High Courts01 Oct 1993
Mehar Chand Om Parkash and Others Vs Income Tax Officer and Another
Punjab And Haryana At Chandigarh · (1994) 209 ITR 494 : (1995) 1 RCR(Criminal) 709
Income Tax Act, 1961 — Section 276E
High Courts01 Oct 1993
H.S.Ahluwalia Vs D.C.Jain
Punjab And Haryana At Chandigarh · (1994) 1 AICLR 272 : (1994) 1 Crimes 284 : (1994) 1 RCR(Criminal) 87
High Courts01 Oct 1993
Surinder Kumar Vs Darshana Kumari
Punjab And Haryana At Chandigarh · (1994) 1 Crimes 432 : (1994) 1 RCR(Criminal) 48
High Courts01 Oct 1993
Prem Parkash Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 100
High Courts30 Sept 1993Allowed
Bir Parkash Vs Sharam Singh
Punjab And Haryana At Chandigarh · (1994) 106 PLR 383 : (1994) 1 RCR(Rent) 421
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
High Courts30 Sept 1993Dismissed
Smt. Chhoto Vs Sardar Singh and Others
Punjab And Haryana At Chandigarh · (1995) 1 CivCC 179 : (1993) 105 PLR 740
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Registration Act, 1908 — Section 17(1)
High Courts30 Sept 1993
M/s. Ram Rattan Om Prakash and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1994 P&H 42
Constitution of India, 1950 — Article 123, 226, 227Punjab Rural Development (General) Rules, 1987 — Rule 1Punjab Rural Development Act, 1987 — Section 3, 3(2)
High Courts30 Sept 1993Allowed
Sh. Bachan Singh Vs Punjab Roadways Depot and Others
Punjab And Haryana At Chandigarh · (1994) ACJ 1250 : (1994) 106 PLR 23
Motor Vehicles Act, 1939 — Section 110A
High Courts29 Sept 1993
Rakesh Kumar and ors. Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1994) 1 AICLR 273 : (1994) 1 Crimes 390 : (1994) 1 RCR(Criminal) 288
High Courts29 Sept 1993
Harbans Lal Khanna Vs Rajinder Singh Sodhi
Punjab And Haryana At Chandigarh · (1994) 1 ACC 230
High Courts29 Sept 1993Dismissed
National Insurance Co. Ltd. Vs Sucha Singh and Others
Punjab And Haryana At Chandigarh · (1994) 1 ACC 215 : (1994) ACJ 374 : (1994) 106 PLR 140
High Courts28 Sept 1993Allowed
Mrs. Sudha Mittal Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 732
Constitution of India, 1950 — Article 14, 226, 227Haryana Urban Development Authority Act, 1977 — Section 17
High Courts28 Sept 1993
Income Tax Officer and Others Vs R.P. Handa
Punjab And Haryana At Chandigarh · (1994) 116 CTR 166 : (1994) 206 ITR 537
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 273A
High Courts28 Sept 1993
State of Punjab Vs Jiwan Singh
Punjab And Haryana At Chandigarh · (1994) 2 RCR(Criminal) 373
High Courts28 Sept 1993
Amin Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 1 AICLR 143 : (1994) 1 RCR(Criminal) 51
High Courts28 Sept 1993
Hari Prem Rastogi Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 5
High Courts28 Sept 1993
Sohan Lal Vs Financial Commissioner (Appeals), Punjab at Chandigarh and others
Punjab And Haryana At Chandigarh · AIR 1994 P&H 30
Constitution of India, 1950 — Article 226
High Courts28 Sept 1993
Khan Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 105 PLR 565
Land Acquisition Act, 1894 — Section 23