High Courts05 Nov 1993
Gurmej Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 1 AICLR 60 : (1994) 1 RCR(Criminal) 162
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,546 of 4,611
High Courts05 Nov 1993
Ronak Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 288
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, 51Constitution of India, 1950 — Article 21, 226, 227Haryana General Sales Tax Act, 1973 — Section 34 , 59A
High Courts05 Nov 1993Allowed
Jugga Vs Mal Singh
Punjab And Haryana At Chandigarh · (1994) 106 PLR 631
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 115
High Courts05 Nov 1993Allowed
Balbir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 1 ILR (P&H) 120
Civil Procedure Code, 1908 (CPC) — Section 80Punjab State (Class IV) Service (Haryana Second Amendment) Rules, 1973 — Rule 9
High Courts04 Nov 1993Allowed
Sh. Chet Ram and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1994) 108 PLR 519
Land Acquisition Act, 1894 — Section 18(2)
High Courts04 Nov 1993
Mohinder Singh and ors. Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1994) 1 AICLR 279 : (1994) 1 Crimes 482 : (1994) 1 RCR(Criminal) 84
High Courts04 Nov 1993
Dhara Singh Vs Ramjit Lal
Punjab And Haryana At Chandigarh · (1994) 2 LJR 81 : (1994) PLJ 79 : (1994) 1 RRR 622
High Courts04 Nov 1993Allowed
Narinder Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1993) 105 PLR 723
Land Acquisition Act, 1894 — Section 23
High Courts03 Nov 1993Allowed
Munish Khanna Vs Punjab University and Another
Punjab And Haryana At Chandigarh · (1994) 106 PLR 180
Constitution of India, 1950 — Article 226
High Courts03 Nov 1993Allowed
D.K. Jhaver Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1996) 87 CompCas 236
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 33
High Courts03 Nov 1993
M.M.Rajagaria Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 2 AICLR 520 : (1995) 1 CCC 8 : (1995) 1 CivCC 8 : (1984) 2 DCR 122 : (1994) ISJ 693 : (1995) 1 LJR 361 : (1994) 2 RCR(Criminal) 464
High Courts02 Nov 1993Dismissed
Shri Radhe Sham Sood and Others Vs The Improvement Trust and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 437
Amritsar Improvement Trust Land Disposal Rules, 1951 — Rule 2(6)Punjab Town Improvement Act, 1922 — Section 24, 28(2)
High Courts02 Nov 1993
Dr. Rameshwar Chander Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1994) 106 PLR 574 : (1994) 1 RCR(Rent) 713
Punjab and Haryana High Court Rules and Order — Rule 4
High Courts02 Nov 1993
M/s. Sky Highways Pvt. Ltd. Vs The State Transport Appellate Tribunal, Punjab and another
Punjab And Haryana At Chandigarh · AIR 1994 P&H 155 : (1994) 106 PLR 341
Motor Vehicles Act, 1939 — Section 47, 48
High Courts02 Nov 1993
Ishwar Singh. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 3 AICLR 653 : (1994) 1 RCR(Criminal) 161
High Courts02 Nov 1993
Mohinder Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1994) 1 AICLR 55 : (1994) 1 Crimes 244 : (1994) 1 RCR(Criminal) 167
High Courts02 Nov 1993Allowed
Darshan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 105 PLR 576
Punjab Gram Panchayat Act, 1952 — Section 4(1)
High Courts02 Nov 1993Dismissed
Gurmej Singh and Others Vs Smt. Gurcharan Kaur
Punjab And Haryana At Chandigarh · (1993) 11 P&H CK 0012
High Courts01 Nov 1993Allowed
Bhakra Beas Management Board, Chandigarh Vs The Workmen of The Bhakra Beas Management Board and Others
Punjab And Haryana At Chandigarh · (1993) 11 P&H CK 0119
Constitution of India, 1950 — Article 226, 227
High Courts01 Nov 1993Allowed
Shiva Udyog Mandal Vs Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · (1993) 105 PLR 680
Arbitration Act, 1940 — Section 29Civil Procedure Code, 1908 (CPC) — Section 115