High Courts10 Jan 1994
Balwinder Singh Bedi Vs Manjit Kaur
Punjab And Haryana At Chandigarh · (1994) 2 AICLR 116 : (1994) 1 RCR(Criminal) 564
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,532 of 4,611
High Courts10 Jan 1994Dismissed
Gurbachan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 108 PLR 318
Land Acquisition Act, 1894 — Section 23
High Courts07 Jan 1994Dismissed
Varender Gaur and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 620
Constitution of India, 1950 — Article 226, 227Haryana Municipal Act, 1973 — Section 203(5)
High Courts07 Jan 1994Allowed
Kuldip Kumar Sharma Vs PEPSU Road Transport Corpn. and Another
Punjab And Haryana At Chandigarh · (1995) 1 LLJ 532 : (1994) 106 PLR 479
Pepsu Road Transport Corporation (Conditions of Appointment and Service) Regulations, 1981 — Regulation 22
High Courts07 Jan 1994
Mangal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 2 AICLR 151 : (1994) 1 RCR(Criminal) 731
High Courts07 Jan 1994
State of Haryana Vs Prem Singh
Punjab And Haryana At Chandigarh · (1994) 2 AICLR 555 : (1994) 2 RCR(Criminal) 725
High Courts07 Jan 1994
Parminder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 2 AICLR 516 : (1995) 1 Crimes 886 : (1994) 2 RCR(Criminal) 166
High Courts07 Jan 1994
Resham Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 3 RCR(Criminal) 622
High Courts07 Jan 1994
State of Haryana Vs Prem Singh and Ors.
Punjab And Haryana At Chandigarh · (1994) 3 RCR(Criminal) 69
High Courts07 Jan 1994
Karamvir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 2 AICLR 163 : (1994) 2 RCR(Criminal) 277
High Courts07 Jan 1994
Faqir Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 2 RCR(Criminal) 27
High Courts06 Jan 1994Allowed
Zora Singh Vs Gurmel Kaur
Punjab And Haryana At Chandigarh · (1994) 107 PLR 445
Hindu Marriage Act, 1955 — Section 13, 13A
High Courts06 Jan 1994Allowed
Babu Ram Aggarwal Vs The Commissioner and Secretary to Government of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 1 ILR (P&H) 348
Haryana Municipal Act, 1973 — Section 21, 21(1), 21(2), 25, 27Haryana Municipal Election Rules, 1978 — Rule 70
High Courts06 Jan 1994Allowed
Smt. Baljit Verma and Others Vs Madan Lal and Others
Punjab And Haryana At Chandigarh · (1996) ACJ 295 : (1994) 107 PLR 454
Motor Vehicles Act, 1939 — Section 110A, 110CC
High Courts06 Jan 1994
Gopi Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 2 AICLR 498 : (1994) 2 Crimes 1075 : (1994) 2 RCR(Criminal) 355
High Courts06 Jan 1994
Bhagwan Singh Vs Teja Singh alias Teja Ram
Punjab And Haryana At Chandigarh · AIR 1995 P&H 64
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Contract Act, 1872 — Section 55Limitation Act, 1963 — Article 113, 54
High Courts06 Jan 1994
Kewal Krishan Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 617
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 — Section 9Constitution of India, 1950 — Article 226, 227
High Courts06 Jan 1994
Gurcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 1 ACC 696 : (1994) 1 RCR(Criminal) 579
Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts06 Jan 1994Allowed
Daler Singh and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1995) CriLJ 614
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 354, 376, 506
High Courts06 Jan 1994Allowed
Babu Lal Aggarwal Vs The Commissioner and Secretary to Govt. of Haryana, Local Bodies Department and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 653
Constitution of India, 1950 — Article 226, 227Haryana Municipal Act, 1973 — Section 21(1)