High Courts24 Mar 1994Allowed
Raj Pal Vs Paras Ram
Punjab And Haryana At Chandigarh · (1994) 108 PLR 511
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,518 of 4,611
High Courts24 Mar 1994Dismissed
Giani Himmat Singh Ramta Vs Harniranjan Singh
Punjab And Haryana At Chandigarh · (1994) 108 PLR 330
High Courts24 Mar 1994Allowed
Jaswant Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1994) 107 PLR 320
Constitution of India, 1950 — Article 226, 227Punjab Police Rules, 1934 — Rule 23.9
High Courts24 Mar 1994Dismissed
Raj Rani Vs Radhey Shyam and Another
Punjab And Haryana At Chandigarh · (1994) 107 PLR 681
Evidence Act, 1872 — Section 115Hindu Succession Act, 1956 — Section 6, 8
High Courts23 Mar 1994Dismissed
Bata India Ltd. Vs Anupama Rubber Pvt. Ltd. and Another
Punjab And Haryana At Chandigarh · (1994) 108 PLR 217
Civil Procedure Code, 1908 (CPC) — Section 22, 24
High Courts23 Mar 1994Dismissed
Major Singh Vs Gurdev Kaur
Punjab And Haryana At Chandigarh · (1994) 2 DMC 408
Hindu Marriage Act, 1955 — Section 13
High Courts23 Mar 1994Allowed
Surjit Singh Vs Jalandhar Transport Co-Operative Society Ltd. and Others
Punjab And Haryana At Chandigarh · (1995) 2 ACC 335 : (1996) ACJ 280 : (1994) 108 PLR 23
Motor Vehicles Act, 1939 — Section 110A
High Courts23 Mar 1994Dismissed
Charan Kaur Vs Ujagar Singh
Punjab And Haryana At Chandigarh · (1994) 2 DMC 423
Guardians and Wards Act, 1890 — Section 25
High Courts23 Mar 1994
Mrs. Ablinder Chawla Vs Shri R.K. Gupta
Punjab And Haryana At Chandigarh · (1994) 107 PLR 219 : (1994) 2 RCR(Rent) 145
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5(1), 115
High Courts22 Mar 1994Allowed
Smt. Swaran Kaur and Another Vs Sardari Lal Kapur and Others
Punjab And Haryana At Chandigarh · (1994) ACJ 1088 : (1994) 107 PLR 436
Trusts Act, 1882 — Section 28Workmens Compensation Act, 1923 — Section 2, 4
High Courts21 Mar 1994
Lalit Kumar alias Manga Vs Smt. Sushma Sharma
Punjab And Haryana At Chandigarh · (1995) 109 PLR 255
Hindu Marriage Act, 1955 — Section 13B
High Courts21 Mar 1994
Ved Parkash Vs Amar Singh and Another
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 339 : (1995) 110 PLR 207
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
High Courts21 Mar 1994Allowed
Dev Raj Mittal Vs Vidya Sagar
Punjab And Haryana At Chandigarh · (1994) 107 PLR 451
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13A, 15(6)
High Courts21 Mar 1994Allowed
Jagroop Singh and Another Vs Bhajna
Punjab And Haryana At Chandigarh · (1994) 107 PLR 626
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts20 Mar 1994
V. K. CONSTRUCTION WORKS LTD. Vs COMMISSIONER OF Income Tax.
Punjab And Haryana At Chandigarh · (1995) 125 CTR 265 : (1995) 215 ITR 26 : (1995) 78 TAXMAN 222
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143, 154, 32A, 80I
High Courts17 Mar 1994Allowed
Dr. Vinod Kumar Sethi Vs Union Territory of Chandigarh and Others
Punjab And Haryana At Chandigarh · (1994) 107 PLR 635
Capital of Punjab (Development and Regulation) Act, 1952 — Section 15, 8A
High Courts17 Mar 1994Allowed
Satpal Kaur Vs Dhian Singh
Punjab And Haryana At Chandigarh · (1995) 1 DMC 178
Hindu Marriage Act, 1955 — Section 13(1A)
High Courts17 Mar 1994Dismissed
Sita Devi Vs Rajinder Singh
Punjab And Haryana At Chandigarh · (1994) 108 PLR 227
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7, 11
High Courts16 Mar 1994
M/s. Ravindra Pharmacitical Pvt. Ltd. Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1995 P&H 86 : (1995) 1 CivCC 414 : (1994) 107 PLR 614
Registration Act, 1908 — Section 17, 71, 72Stamp Act, 1899 — Section 25, 31, 33
High Courts16 Mar 1994
United India Insurance Co. Ltd., Madras Vs M/s. Aman Singh Munshi Lal and others
Punjab And Haryana At Chandigarh · AIR 1994 P&H 206 : (1996) 85 CompCas 644 : (1994) 107 PLR 293
Contract Act, 1872 — Section 126, 148Marine Insurance Act, 1963 — Section 1, 52, 53