High Courts12 Oct 1995Dismissed
Anti Corruption and Social Welfare Organisation Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1996) 112 PLR 553
Constitution of India, 1950 — Article 226Punjab Municipal Act, 1911 — Section 83
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,429 of 4,611
High Courts12 Oct 1995
Sachin Gaur Vs Punjab University, Patiala and others
Punjab And Haryana At Chandigarh · AIR 1996 P&H 109 : (1996) 112 PLR 39 : (1996) 1 RCR(Civil) 837
Constitution of India, 1950 — Article 14, 226
High Courts12 Oct 1995Allowed
Punjabi University Vs Presiding Officer, Labour Court
Punjab And Haryana At Chandigarh · (1997) 3 LLJ 601 : (1996) 112 PLR 797
Industrial Disputes Act, 1947 — Section 10(1), 2
High Courts12 Oct 1995
Mani Ram and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1996 P&H 92 : (1996) 112 PLR 45
Constitution of India, 1950 — Article 14, 19(1), 19(4), 245Income Tax Act, 1961 — Section 143, 144, 171, 171(6)
High Courts12 Oct 1995Dismissed
Jiwan Vs Election Tribunal (Deputy Commissioner)
Punjab And Haryana At Chandigarh · (1996) 112 PLR 409 : (1996) 3 RCR(Civil) 379
High Courts12 Oct 1995Dismissed
Mukhtiar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) CriLJ 1772 : (1996) 1 RCR(Criminal) 607
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 36A, 37, 41, 42, 42(1)
High Courts11 Oct 1995
The Haryana State Cooperative Apex Bank Ltd. Vs Sat Narain
Punjab And Haryana At Chandigarh · (1996) 112 PLR 399
Constitution of India, 1950 — Article 311
High Courts11 Oct 1995Dismissed
Hans Raj Vs The Central Cooperative Bank Ltd. and Another
Punjab And Haryana At Chandigarh · (1996) 2 ILR (P&H) 165 : (1996) 112 PLR 275
High Courts11 Oct 1995Dismissed
Harbans Singh and Others Vs Surjit Kaur and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 175
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts11 Oct 1995Allowed
Lal Chand and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 3 LLJ 419 : (1996) 113 PLR 280
Industrial Disputes Act, 1947 — Section 12
High Courts11 Oct 1995Allowed
Jaspal Singh Kohli Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · (1996) 2 ILR (P&H) 119 : (1997) 3 LLJ 596
Penal Code, 1860 (IPC) — Section 420, 467
High Courts11 Oct 1995
Parveen Kumar and another Vs Pandit Bhagwat Dayal Sharma Medical College, Rohtak
Punjab And Haryana At Chandigarh · AIR 1996 P&H 159 : (1996) 1 RCR(Civil) 758
Constitution of India, 1950 — Article 14, 16, 226
High Courts11 Oct 1995
Rajender Prashad and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1996 P&H 102 : (1996) 112 PLR 56
Constitution of India, 1950 — Article 245National Highways Act, 1956 — Section 3Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 10, 12, 12(2), 16, 2
High Courts11 Oct 1995Allowed
Kanta Rani (Smt.) and Another Vs Municipal Committee and Another
Punjab And Haryana At Chandigarh · (1997) 3 LLJ 590 : (1996) 112 PLR 490
High Courts11 Oct 1995
Manjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 301 : (1996) 1 RCR(Criminal) 271
High Courts10 Oct 1995Allowed
Mithu Singh Vs Ranjit Singh and others
Punjab And Haryana At Chandigarh · (1995) 10 P&H CK 0092
Punjab State Election Commission Act, 1994 — Section 76
High Courts10 Oct 1995Dismissed
The Haryana State Federation of Consumers Co-operative Wholesale Stores Ltd. (Confed) Vs Siri Kishan and Another
Punjab And Haryana At Chandigarh · (1996) 112 PLR 396
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts10 Oct 1995Dismissed
Daulat Ram, Sub Inspector Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 65
High Courts10 Oct 1995Dismissed
Yog Raj Shah Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 163 : (1998) 1 RCR(Civil) 549
Constitution of India, 1950 — Article 226
High Courts10 Oct 1995
Mahant Kesar Dass Vs Gurdev Singh alias Gurdev Dass and others
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 697