High Courts08 May 1997
Ravinder Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 457
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,304 of 4,612
High Courts08 May 1997
Urmila Rani Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Civil) 643
High Courts08 May 1997
Dhrup Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 443 : (1997) 4 RCR(Criminal) 125
High Courts08 May 1997
Uttam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 287
High Courts08 May 1997
Sham Sunder Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 432
High Courts08 May 1997
Sandeep Dhawan Vs Kurukshetra University, Kurukshetra and others
Punjab And Haryana At Chandigarh · AIR 1997 P&H 296 : (1997) 3 RCR(Civil) 428
Constitution of India, 1950 — Article 226
High Courts08 May 1997Dismissed
Punjab State Vs Thakur Mohinder Singh, Amar Nath
Punjab And Haryana At Chandigarh · (1997) 117 PLR 641
High Courts08 May 1997Dismissed
Harnam Singh Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (1997) 116 PLR 611 : (1997) 2 RCR(Rent) 200
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(I)
High Courts08 May 1997
Jang Singh - Apellant Vs Jeeto
Punjab And Haryana At Chandigarh · (1998) 3 LLR 152 : (1997) 2 LLR 561 : (1997) 2 PLJ 265 : (1998) 2 RCR(Civil) 431
High Courts07 May 1997
Telu and Others Vs Ram Kishan and Others
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 261 : (1997) 117 PLR 390 : (1997) 4 RCR(Civil) 602
Limitation Act, 1963 — Article 59
High Courts07 May 1997
Smt. Sushila Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 437 : (1997) 117 PLR 170 : (1997) 3 RCR(Civil) 226
High Courts07 May 1997
Karandeep Singh Vs Jagdish Goyal
Punjab And Haryana At Chandigarh · (1998) 3 Crimes 153 : (1984) 3 DCR 351 : (1998) ISJ 171 : (1997) 4 RCR(Criminal) 490
High Courts07 May 1997
Parsan Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 CurLJ 475 : (1998) 1 ICC 103 : (1997) 4 RCR(Civil) 44
High Courts07 May 1997
Mahabir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 649
High Courts07 May 1997
Naib Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 643
High Courts07 May 1997
Pushpinder Kaur Vs Sub Divisional Magistrate, Rajpura
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 315
High Courts07 May 1997Allowed
Smt. Anguri Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 31 : (1997) 117 PLR 218 : (1997) 3 RCR(Civil) 236
Constitution of India, 1950 — Article 14Haryana Panchayati Raj Act, 1994 — Section 175, 175(1), 53
High Courts07 May 1997Dismissed
Kuldip Singh, Legal Assistant, Punjab Financial Corporation Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 264 : (1997) 117 PLR 1
Constitution of India, 1950 — Article 136, 141Punjab Civil Services (Judicial Branch) Rules, 1951 — Rule 7
High Courts07 May 1997Dismissed
Phool Chand Vs Smt. Kaushalya Devi and Others
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 358 : (1998) 118 PLR 577 : (1998) 2 RCR(Civil) 223
Specific Relief Act, 1963 — Section 10, 16(1), 20
High Courts07 May 1997
Vinay Kumar Jain Vs Narender Prasad
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 364