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Punjab And Haryana At Chandigarh judgments

92,229 judgments · page 3,284 of 4,612

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High Courts07 Aug 1997

Bishna Ram Vs State of Haryana

Punjab And Haryana At Chandigarh · (1998) 2 PLJ 300 : (1999) 2 RCR(Civil) 165 : (1999) 2 RCR(Criminal) 80

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High Courts07 Aug 1997

Surinder Kaur alias Namrata Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 1 AICLR 284 : (1998) 1 RCR(Criminal) 115

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High Courts07 Aug 1997

Dharam Pal Vs State of Haryana

Punjab And Haryana At Chandigarh · (1997) 4 AICLR 427 : (1997) 4 RCR(Criminal) 244

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High Courts07 Aug 1997

Nand Kishore Gera Vs Anita alias Sanita

Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 403

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High Courts07 Aug 1997

Commissioner of Income Tax Vs Shahzedanand Charity Trust

Punjab And Haryana At Chandigarh · (1997) 228 ITR 292 : (1998) 119 PLR 356

Income Tax Act, 1961 — Section 11, 12, 12A
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High Courts07 Aug 1997

COMMISSIONER OF INCOME TAX Vs SHAHZADANAND CHARITY TRUST.

Punjab And Haryana At Chandigarh · (1998) 145 CTR 492

Income Tax Act, 1961 — Section 11, 12, 12A, 256, 288
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High Courts06 Aug 1997

COMMISSIONER OF INCOME TAX Vs ANANT RAM SHAMVER

Punjab And Haryana At Chandigarh · (1998) 149 CTR 330

Income Tax Act, 1961 — Section 171, 256, 36, 40
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High Courts06 Aug 1997Allowed

Rupinder Kaur Vs Gurjit Singh Sandhu

Punjab And Haryana At Chandigarh · (1998) 1 CivCC 30 : (1997) 117 PLR 553 : (1998) 1 RCR(Civil) 59

Hindu Marriage Act, 1955 — Section 13, 13(1)
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High Courts06 Aug 1997

Darshan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 468

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High Courts06 Aug 1997

Boota Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 4 AICLR 418 : (1997) 4 RCR(Criminal) 155

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High Courts06 Aug 1997

Sukhjit Singh Vs Balbir Singh

Punjab And Haryana At Chandigarh · (1997) 4 RCR(Civil) 616

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High Courts06 Aug 1997Dismissed

Navdeep Theatre (P.) Ltd. Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (1998) 1 CivCC 636 : (2001) 103 CompCas 290 : (1997) 117 PLR 559

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High Courts06 Aug 1997

Deputy Commissioner of Income Tax Vs Unitech Industries Pvt. Ltd.

Punjab And Haryana At Chandigarh · (1998) 232 ITR 423 : (1998) 98 TAXMAN 343

Income Tax Act, 1961 — Section 269C, 269D, 269D(1), 269F, 269F(6)
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High Courts06 Aug 1997

Commissioner of Income Tax Vs Mehta Pharmaceuticals Pvt. Ltd.

Punjab And Haryana At Chandigarh · (1999) 238 ITR 898

Income Tax Act, 1961 — Section 35B
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High Courts06 Aug 1997Dismissed

Hari Chand Vs Raj Kumari(Deceased)

Punjab And Haryana At Chandigarh · (1997) 2 CivCC 369 : (1997) 117 PLR 656 : (1997) 3 RCR(Civil) 582 : (1998) 1 RCR(Civil) 138

Evidence Act, 1872 — Section 92
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High Courts05 Aug 1997Dismissed

Paramjit Singh Vs Jora Singh

Punjab And Haryana At Chandigarh · (1997) 2 CivCC 696 : (1997) 117 PLR 546 : (1998) 1 RCR(Civil) 209

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High Courts05 Aug 1997

Beant Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 4 AICLR 666 : (1997) 4 RCR(Criminal) 161

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High Courts05 Aug 1997

Ram Dayal Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 634

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High Courts05 Aug 1997

Gurdas Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 540

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High Courts05 Aug 1997

Commissioner of Income Tax Vs Subhdial Khanna

Punjab And Haryana At Chandigarh · (1998) 232 ITR 264

Income Tax Act, 1961 — Section 35B
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