High Courts19 Aug 1997
Commissioner of Income Tax Vs Punjab Tractors Co-op. Multipurpose Society Ltd.
Punjab And Haryana At Chandigarh · (1997) 95 TAXMAN 579
Income Tax Act, 1961 — Section 256(1), 263
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,281 of 4,612
High Courts19 Aug 1997Dismissed
Uttam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 ILR (P&H) 414 : (1998) 118 PLR 67 : (1997) 4 RCR(Civil) 395
Constitution of India, 1950 — Article 166(2), 166(3), 226Land Acquisition Act, 1894 — Section 11(2), 23
High Courts19 Aug 1997
Commissioner of Income Tax Vs Punjab Tractors Co-operative Multi-Purpose Society Ltd.
Punjab And Haryana At Chandigarh · (1998) 234 ITR 105
Income Tax Act, 1961 — Section 263
High Courts19 Aug 1997
R.P.Patel Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) CrLJ 703 : (1997) 4 RCR(Criminal) 255
High Courts19 Aug 1997
Suraj Bhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 528
High Courts19 Aug 1997Dismissed
Haryana Warehousing Corporation Vs Presiding Officer, Labour Court-cum-Industrial Tribunal and Another
Punjab And Haryana At Chandigarh · (1998) 2 LLJ 505 : (1997) 117 PLR 748
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts19 Aug 1997Allowed
International Switchgears Vs The Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · (1998) 1 ILR (P&H) 239 : (1998) 118 PLR 79
Motor Vehicles Act, 1939 — Section 2(18), 2(8)Punjab General Sales Tax Act, 1948 — Section 14B(6)
High Courts19 Aug 1997
COMMISSIONER OF Income Tax Vs PUNJAB TRACTORS CO-OPERATIVE MULTIPURPOSE SOCIETY LTD.
Punjab And Haryana At Chandigarh · (1997) 142 CTR 20
Income Tax Act, 1961 — Section 256, 263
High Courts18 Aug 1997
Tikka Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 ICC 252 : (1998) 2 PLJ 129 : (1998) 2 PLR 492 : (1998) 3 RCR(Civil) 309
High Courts18 Aug 1997Dismissed
Tikka Ram and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1998) 119 PLR 492
Land Acquisition Act, 1894 — Section 23
High Courts18 Aug 1997Allowed
Leela Ram and Another Vs Gram Panchayat and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 723 : (1997) 4 RCR(Civil) 354
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13B(2)
High Courts18 Aug 1997Dismissed
Satbir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 1 LLJ 263
High Courts18 Aug 1997
COMMISSIONER OF INCOME TAX Vs O. K. HOSIERY MILLS and Others
Punjab And Haryana At Chandigarh · (1998) 147 CTR 262
Income Tax Act, 1961 — Section 256, 35B, 37
High Courts18 Aug 1997
Commissioner of Income Tax Vs O.K. Hosiery Mills
Punjab And Haryana At Chandigarh · (1999) 236 ITR 405
Income Tax Act, 1961 — Section 35B, 35B(1)
High Courts18 Aug 1997
Sube Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 397 : (1997) 4 RCR(Criminal) 340
High Courts18 Aug 1997
Sandeep Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 404
High Courts18 Aug 1997
Hazara Singh Vs Jagdish Kaur
Punjab And Haryana At Chandigarh · (1999) 1 LLR 207 : (1997) 4 RCR(Civil) 80
High Courts18 Aug 1997
Commissioner of Income Tax Vs Punjab Bone Mills
Punjab And Haryana At Chandigarh · (1998) 146 CTR 63 : (1998) 232 ITR 795
Income Tax Act, 1961 — Section 35B, 35B(1)
High Courts18 Aug 1997Dismissed
Jaggar Singh Vs Superintending Canal Officer
Punjab And Haryana At Chandigarh · (1998) 118 PLR 341 : (1997) 4 RCR(Civil) 444
Constitution of India, 1950 — Article 226Northern India Canal and Drainage Act, 1873 — Section 68(6)
High Courts18 Aug 1997Allowed
Gurjinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) CriLJ 710 : (1998) 2 RCR(Criminal) 178
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376