COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,229 judgments · page 3,274 of 4,612

High Courts18 Sept 1997Dismissed

Tarlochan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 2 DMC 352 : (1998) 1 RCR(Criminal) 27

Criminal Procedure Code, 1973 (CrPC) — Section 439Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 306, 498, 498A

High Courts18 Sept 1997

Asha Ram Vs Rai Singh etc.

Punjab And Haryana At Chandigarh · (1998) 118 PLR 835 : (1998) 2 RCR(Civil) 226

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

High Courts17 Sept 1997

Gurcharan Singh 'Kaka' and Another Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1998) 119 PLR 739

Constitution of India, 1950 — Article 226

High Courts17 Sept 1997

Balwinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1999) 2 CivCC 293 : (1998) 1 RCR(Criminal) 45

High Courts17 Sept 1997

Punjab Wakf Board, Ambala Cantt. Vs Gurbachan Singh

Punjab And Haryana At Chandigarh · (1997) 4 RCR(Civil) 699

High Courts17 Sept 1997

Nand Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 285

High Courts17 Sept 1997

Beant Kaur Vs Ashok Kumar

Punjab And Haryana At Chandigarh · (1998) 1 CivCC 293 : (1997) 4 RCR(Civil) 432

High Courts17 Sept 1997Allowed

National Insurance Company Ltd. Vs Smt. Bant Kaur and Others

Punjab And Haryana At Chandigarh · (1998) 118 PLR 216 : (1998) 1 RCR(Civil) 419

Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1

High Courts16 Sept 1997Dismissed

Roop Ram (Deceased) through his LRs. Vs Mai Sukh and Others

Punjab And Haryana At Chandigarh · (1998) 2 CivCC 266 : (1998) 118 PLR 610 : (1998) 2 RCR(Civil) 273

Limitation Act, 1963 — Article 58Specific Relief Act, 1963 — Section 34

High Courts16 Sept 1997

Mam Chand Vs State of Haryana

Punjab And Haryana At Chandigarh · (1997) 2 PLJ 488

High Courts16 Sept 1997

Darshan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 426

High Courts16 Sept 1997

Gulab Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1998) 2 AICLR 99 : (1998) 2 Crimes 162 : (1998) 1 RCR(Criminal) 317

High Courts16 Sept 1997Allowed

Sunder Mohan Mathur (deceased by LR's) Vs Ajit Singh

Punjab And Haryana At Chandigarh · (1998) 2 ACC 217 : (1999) ACJ 385 : AIR 1998 P&H 89 : (1998) 1 ILR (P&H) 423 : (1998) 118 PLR 133 : (1998) 1 RCR(Civil) 9

Motor Vehicles Act, 1939 — Section 110B

High Courts16 Sept 1997

Kanwar Pal Singh Vs State of Punjab .

Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 351

High Courts16 Sept 1997Allowed

Hindustan Lever Ltd. Vs The Collector of Central Excise and Others

Punjab And Haryana At Chandigarh · (1998) 118 PLR 364 : (1998) 2 RCR(Civil) 136

Central Excise Rules, 1944 — Rule 56AConstitution of India, 1950 — Article 226, 32Contract Act, 1872 — Section 72

High Courts16 Sept 1997

COMMISSIONER OF INCOME TAX Vs JAGDISH SINGH.

Punjab And Haryana At Chandigarh · (1998) 144 CTR 73

FINANCE ACT, 1989 — Section 2Income Tax Act, 1961 — Section 2, 256

High Courts16 Sept 1997Dismissed

Paras Ram Vs B.S. Amarmeet

Punjab And Haryana At Chandigarh · (1998) 120 PLR 26 : (1998) 2 RCR(Civil) 45

High Courts15 Sept 1997Allowed

Kalawati Devi Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (1998) 118 PLR 37

Constitution of India, 1950 — Article 226Punjab Panchayat Samities and Zila Parishad Service Rules, 1965 — Rule 12

High Courts15 Sept 1997

Controller of Estate Duty Vs Kismat Rai Khanna

Punjab And Haryana At Chandigarh · (1998) 146 CTR 75 : (1998) 234 ITR 179

Estate Duty Act, 1953 — Section 33, 33(1), 34, 34(2)

High Courts15 Sept 1997Dismissed

Gee Kay Textiles Ltd. and Others Vs Haryana Industrial Development Corporation and Others

Punjab And Haryana At Chandigarh · AIR 1998 P&H 40 : (1998) 94 CompCas 771 : (1998) 2 ILR (P&H) 155 : (1997) 117 PLR 768 : (1997) 4 RCR(Civil) 486

State Financial Corporations Act, 1951 — Section 24, 29