High Courts08 Oct 1997
Surjit Singh Vs Budh Singh
Punjab And Haryana At Chandigarh · (1998) 2 LLR 105 : (1997) 2 PLJ 522
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,269 of 4,612
High Courts08 Oct 1997Dismissed
Amar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 119 PLR 313 : (1998) 1 RCR(Civil) 35
Land Acquisition Act, 1894 — Section 23, 4
High Courts07 Oct 1997
Bishan Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 120 PLR 187 : (1997) 4 RCR(Civil) 688
Land Acquisition Act, 1894 — Section 4
High Courts07 Oct 1997
Roshan Lal Vs Chanchla Devi
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Civil) 524
High Courts07 Oct 1997Allowed
Gurnam Vs Commissioner for Workmen's Compensation and Others
Punjab And Haryana At Chandigarh · (1998) 2 ACC 106 : (1999) ACJ 584 : (1998) 79 FLR 918 : (1998) 1 LLJ 987 : (1998) 118 PLR 127
Workmens Compensation Rules, 1924 — Rule 32
High Courts07 Oct 1997
Shanti Devi Vs Ran Singh
Punjab And Haryana At Chandigarh · (1997) 2 PLJ 418 : (1998) 2 RCR(Civil) 505
High Courts07 Oct 1997Allowed
Wadhawa Beej Bhandar and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) CriLJ 1374 : (1998) 1 RCR(Criminal) 14
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17(1), 21(1), 24(2), 29(1), 3
High Courts07 Oct 1997Allowed
Rajeev Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) CriLJ 1460 : (1997) 4 RCR(Criminal) 846
Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 22, 52A(1)
High Courts07 Oct 1997Dismissed
Karnail Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 1 ILR (P&H) 402
High Courts06 Oct 1997Allowed
Subhari Papers (P.) Ltd. Vs Haryana Financial Corporation and Others
Punjab And Haryana At Chandigarh · (1998) 93 CompCas 161 : (1998) 118 PLR 77 : (1998) 1 RCR(Civil) 747
State Financial Corporations Act, 1951 — Section 29
High Courts06 Oct 1997
Raj Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 314
High Courts06 Oct 1997Allowed
Bharat Industrial Corporation Vs Punjab Financial Corporation and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 300 : (1998) 1 RCR(Civil) 3
State Financial Corporations Act, 1951 — Section 29
High Courts03 Oct 1997
Sunita Bajaj Vs Punjab and Sind Bank
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 129
High Courts01 Oct 1997
All Asia Enterprises Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1998) 99 TAXMAN 382
Income Tax Act, 1961 — Section 185(1)
High Courts01 Oct 1997Dismissed
Dharminder Singh, Superintendent of Police, CID Vs The Home Secretary, Government of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 180
High Courts01 Oct 1997Dismissed
Gram Panchayat Vs The Director Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 475 : (1998) 1 RCR(Civil) 408
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 14(2)
High Courts01 Oct 1997Dismissed
Northland Sugar Complex Limited and Others Vs Punjab State Industrial Development Corporation Limited and Others
Punjab And Haryana At Chandigarh · (2000) 100 CompCas 51 : (1998) 119 PLR 262 : (1998) 1 RCR(Civil) 124
State Financial Corporations Act, 1951 — Section 29, 29(1)
High Courts01 Oct 1997Dismissed
Northland Sugar Complex Ltd. and Others Vs Punjab State Industrial Development Corporation Limited and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 240
Constitution of India, 1950 — Article 14Evidence Act, 1872 — Section 115State Financial Corporations Act, 1951 — Section 29
High Courts01 Oct 1997
Rajbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 230
High Courts01 Oct 1997
M/s. Roochira Ceramics Vs Haryana Urban Development Authority, Faridabad
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 744
Haryana Urban Development Authority Act, 1977 — Section 15, 17, 54