High Courts09 Jul 1998Dismissed

Sanjeev Singh Vs Brij Mohan Aneja and Others

Punjab And Haryana At Chandigarh · (1998) 3 CivCC 532 : (1998) 120 PLR 414 : (1999) 1 RCR(Civil) 698 : (1998) 2 RCR(Rent) 306

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2)East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts06 Jul 1998Allowed

Mandeep Singh Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (1999) 1 DMC 688 : (1998) 4 RCR(Criminal) 339

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 406, 498A