High Courts21 Jul 1998
D.S.Bhullar Vs State through CBI
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 773
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,212 of 4,612
High Courts21 Jul 1998
Food Corporation of India, Class Iv Employees' Union (Regd.), Sangrur Vs Food Corporation of India, Chandigarh
Punjab And Haryana At Chandigarh · (1999) 121 PLR 35
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1), 2(1)Industrial Disputes Act, 1947 — Section 10, 2
High Courts21 Jul 1998Dismissed
Dr. J.R.D. Ahuja (Died) and Others Vs Advisor to the Administrator, Union Territory and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 453 : (1998) 4 RCR(Civil) 138
Capital of Punjab (Development and Regulation) Act, 1952 — Section 10, 8AChandigarh (Sales of Sites and Buildings) Rules, 1960 — Rule 19A, 9Constitution of India, 1950 — Article 14, 19(1), 21, 226
High Courts21 Jul 1998Dismissed
Atul Glass Co. Vs Smt. Bimla Devi and Another
Punjab And Haryana At Chandigarh · (1998) 120 PLR 587 : (1998) 2 RCR(Rent) 428
East Punjab Urban Rent Restriction Act, 1949 — Section 115(6)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts21 Jul 1998Dismissed
Suraj Bhan and Another Vs Smt. Chander Kanta and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 315 : (1998) 3 RCR(Civil) 541
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts21 Jul 1998
Principal, P.N. Tagore Model School Vs Advisor to the Administrator, U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1999) 1 CurLJ 17 : (1998) 2 PLJ 418 : (1998) 4 RCR(Civil) 300
High Courts20 Jul 1998Allowed
State of Haryana Vs Balwant Singh
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 66 : (1998) 120 PLR 506 : (1999) 1 RCR(Civil) 231
Limitation Act, 1963 — Section 5
High Courts20 Jul 1998Dismissed
Rattan Lal Vs Smt. Bharpal and Others
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 611 : (1998) 120 PLR 525 : (1999) 1 RCR(Civil) 9
Specific Relief Act, 1963 — Section 20, 20(2)
High Courts20 Jul 1998
Javed Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 173
High Courts20 Jul 1998
Guljar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 386 : (1998) 4 RCR(Criminal) 513
High Courts20 Jul 1998
Harish Chander Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 729 : (1998) 4 RCR(Criminal) 712
High Courts20 Jul 1998
Sukhdev Singh Vs State
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 125 : (1999) 1 RCR(Criminal) 64
High Courts20 Jul 1998
Rajinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 601
High Courts20 Jul 1998
Charan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 175
High Courts20 Jul 1998
Amarjit Kaur Vs Doraj @ Gopal Parshad
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Civil) 268
High Courts17 Jul 1998Dismissed
Ram Chander and Sons Vs Union Territory
Punjab And Haryana At Chandigarh · (1998) 120 PLR 575
Constitution of India, 1950 — Article 226
High Courts17 Jul 1998
Jagjit Singh Sangwan and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 148 : (1999) 1 ILR (P&H) 252 : (1999) 121 PLR 219 : (1998) 4 RCR(Civil) 681 : (1999) 3 RCR(Civil) 165
High Courts17 Jul 1998Allowed
Kundan Singh Vs Mohinder Kaur and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 178 : (1998) 3 RCR(Civil) 448
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts16 Jul 1998
V.K.Garg Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 47
High Courts16 Jul 1998
Vakil Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 165