High Courts23 Sept 1998
Karnail Singh Vs Swinder Singh
Punjab And Haryana At Chandigarh · (1999) 1 LLR 498 : (1998) 2 PLJ 661 : (1999) 1 RCR(Civil) 128
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,196 of 4,612
High Courts23 Sept 1998Dismissed
Raj Kumar Baghel Singh Vs Devinder Kaur and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 514 : (1998) 4 RCR(Civil) 659
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts23 Sept 1998
Mandeep Sodhi Vs Post-Graduate Institute of Medical Education and Research and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 192 : (1998) 4 RCR(Civil) 726
Constitution of India, 1950 — Article 226
High Courts23 Sept 1998
Parbhu Dayal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 428
High Courts23 Sept 1998Allowed
Ravinder Kaur Vs Kuldip Singh
Punjab And Haryana At Chandigarh · (1998) 120 PLR 748 : (1999) 1 RCR(Civil) 44
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6(2), 115
High Courts23 Sept 1998Allowed
Pioneer Timber Products Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 169 : (1999) 1 RCR(Civil) 54
Capital of Punjab (Development and Regulation) (Service of Notice) Rules, 1974 — Rule 2Capital of Punjab (Development and Regulation) Act, 1952 — Section 8A
High Courts23 Sept 1998Allowed
State Bank of India Vs Jamalwala Industries and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 171 : (1999) 4 RCR(Civil) 238
High Courts23 Sept 1998
Mandeep Sodhi Vs P.G.I. and Others
Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 94
High Courts22 Sept 1998Dismissed
Kuldeep Singh Vs Surjit Kaur and Others
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 56 : (1999) 121 PLR 669
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts22 Sept 1998Dismissed
Kuldeep Singh Basan Vs Surjit Kaur
Punjab And Haryana At Chandigarh · (1999) 121 PLR 589 : (1999) 1 RCR(Civil) 308
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts22 Sept 1998
Karam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 708
High Courts22 Sept 1998
Sadha Singh, Ex.Nb/Sub. Vs Union of India
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 816
High Courts22 Sept 1998
Jai Parkash Vs Ram Kishan Gupta
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Civil) 387
High Courts22 Sept 1998
Niranjan Singh Vs Smadh Bawa Prem Dass
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 532 : (1999) 1 RCR(Criminal) 95
High Courts22 Sept 1998
Harbhajan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 558 : (1998) 4 RCR(Criminal) 560
High Courts22 Sept 1998Dismissed
Ram Singh and Others Vs Indian Oil Corporation and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 61 : (1999) 121 PLR 343 : (1998) 4 RCR(Civil) 534
Constitution of India, 1950 — Article 226
High Courts22 Sept 1998Allowed
Ranjit Singh Vs Gurnam Singh and Another
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 193 : (1999) 2 ILR (P&H) 247 : (1998) 4 RCR(Civil) 528
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 9 Rule 8, Order 9 Rule 9
High Courts21 Sept 1998Allowed
Dynamic Petro Products Limited Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 121 PLR 364 : (1998) 4 RCR(Civil) 333
Constitution of India, 1950 — Article 14, 19(1)
High Courts21 Sept 1998Dismissed
Kuldip Kumar and Others Vs U.T. Chandigarh
Punjab And Haryana At Chandigarh · (1999) 1 DMC 694 : (1998) 4 RCR(Criminal) 768
Penal Code, 1860 (IPC) — Section 107, 306, 498A
High Courts21 Sept 1998
Rajinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 572 : (1998) 4 RCR(Criminal) 663