High Courts06 Oct 1998
Pawan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 873
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,193 of 4,612
High Courts06 Oct 1998
Hem Raj Anand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 103
High Courts06 Oct 1998Dismissed
Melmo Agencies Vs New India Assurance Co. Ltd.
Punjab And Haryana At Chandigarh · (1999) 2 ACC 298 : (1999) 2 CivCC 446 : (1999) 121 PLR 786 : (1999) 1 RCR(Civil) 43
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts06 Oct 1998
Tej Pal Singh Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1999) 122 PLR 180
Industrial Disputes Act, 1947 — Section 11A
High Courts06 Oct 1998
Haryana State Electricity Board Vs Presiding Officer, Labour Court, Ambala and Another
Punjab And Haryana At Chandigarh · (1999) 121 PLR 11
Industrial Disputes Act, 1947 — Section 11
High Courts30 Sept 1998Allowed
Ratti Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 121 PLR 632
High Courts30 Sept 1998Dismissed
Devinder Kumar and Others Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 284 : (1999) 121 PLR 231 : (1999) 1 RCR(Civil) 217
Land Acquisition Act, 1894 — Section 11A
High Courts30 Sept 1998Dismissed
State of Haryana and Another Vs Dharampal and Others
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 45 : (1998) 120 PLR 746 : (1999) 1 RCR(Civil) 95
Civil Procedure Code, 1908 (CPC) — Section 11, 115
High Courts30 Sept 1998
Azad Fuel Centre Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 LLR 13 : (1999) 1 PLJ 320 : (1998) 4 RCR(Civil) 520
High Courts30 Sept 1998
Lachhman Singh Vs Parkash Singh
Punjab And Haryana At Chandigarh · (1999) 1 CurLJ 514
High Courts30 Sept 1998
Sadhu Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 679
High Courts30 Sept 1998
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 25
High Courts30 Sept 1998
Surinder Mohan Dhir Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 837
High Courts30 Sept 1998
Harish Chander Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 817
High Courts30 Sept 1998
V.S.Sasidharan Vs Nand Kishore Parihar
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 813
High Courts30 Sept 1998
Varinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 196
High Courts30 Sept 1998
Lakha Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) CriLJ 1197
Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 Sept 1998Allowed
N.K. Dhanraj Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1999) 1 ILR (P&H) 272 : (1999) 121 PLR 248
Army Act, 1950 — Section 40
High Courts30 Sept 1998Allowed
Gram Panchayat Vs The Director, Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 655 : (1999) 1 RCR(Civil) 135
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts29 Sept 1998Dismissed
Jullundur Engineering Company Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2000) 67 ECC 365 : (1999) 121 PLR 543 : (1999) 1 RCR(Civil) 507
Constitution of India, 1950 — Article 226