High Courts27 Oct 1998
Satvir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 616 : (1999) 1 RCR(Criminal) 27
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,190 of 4,612
High Courts27 Oct 1998
B.M. Parmar Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1998) 150 CTR 548 : (1999) 1 ILR (P&H) 284 : (1999) 235 ITR 679
Income Tax Act, 1961 — Section 10(13A), 10(14), 14, 15, 16
High Courts27 Oct 1998
The State of Punjab and Others Vs Sher Chand and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 251 : (1999) 1 RCR(Civil) 264
High Courts26 Oct 1998
Jai Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 858
High Courts26 Oct 1998
Jaswant Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 636
High Courts26 Oct 1998
Jit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 857
High Courts26 Oct 1998
Commissioner of Income Tax Vs Swadeshi Karyalay
Punjab And Haryana At Chandigarh · (1999) 237 ITR 544
Income Tax Act, 1961 — Section 256(2), 35B , 35B(1)
High Courts23 Oct 1998
Chawli Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 289 : (1998) 1 RCR(Criminal) 851
High Courts19 Oct 1998
S. Gurdial Singh Vs S. Bharpur Singh
Punjab And Haryana At Chandigarh · (1999) 121 PLR 301 : (1999) 2 RCR(Civil) 387
High Courts19 Oct 1998Dismissed
Sukhpal Singh Vs Sowinder Singh etc.
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 426 : (1999) 121 PLR 395 : (1999) 2 RCR(Civil) 437
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts16 Oct 1998Dismissed
Shardwant Rai Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · (1999) Supp CivCC 35 : (1999) 122 PLR 633 : (1999) 2 RCR(Civil) 362
High Courts16 Oct 1998
R.K. Bros. Vs Cce, Chandigarh
Punjab And Haryana At Chandigarh · (2000) 67 ECC 367 : (1999) ECR 197 : (2000) 119 ELT 8 : (1999) 1 RCR(Civil) 387
Central Excise Rules, 1944 — Rule 173Q, 209A, 226, 9(2)Central Excises and Salt Act, 1944 — Section 11AConstitution of India, 1950 — Article 226
High Courts16 Oct 1998
Lilu Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 106 : (1999) 1 RCR(Criminal) 368
High Courts16 Oct 1998
Raj Kumar alias Raju Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 102
High Courts16 Oct 1998
Dharam Singh alias Dharambir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 127
High Courts16 Oct 1998Dismissed
Sukhpal Singh Kang and Others, Vs Chandigarh Administration and Another
Punjab And Haryana At Chandigarh · AIR 1999 P&H 156 : (1999) 1 ILR (P&H) 141 : (1999) 121 PLR 54 : (1999) 1 RCR(Civil) 288
Capital of Punjab (Development and Regulation) Act, 1952 — Section 13, 3, 8Chandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 12, 12(3), 12(3A), 13, 4Evidence Act, 1872 — Section 115
High Courts15 Oct 1998
Raghbir Singh @ Shanku Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 70 : (1999) 1 CivCC 70 : (1998) 4 RCR(Criminal) 725
High Courts14 Oct 1998
Munak Chemicals Limited Vs The Collector, Central Excise
Punjab And Haryana At Chandigarh · (2000) 67 ECC 398 : (1999) 121 PLR 629 : (1999) 1 RCR(Civil) 195
Central Excise Rules, 1944 — Rule 9(2)Central Excises and Salt Act, 1944 — Section 11AConstitution of India, 1950 — Article 226
High Courts14 Oct 1998
Union of India Vs Mehar Singh and Sons
Punjab And Haryana At Chandigarh · (1999) 121 PLR 147 : (1999) 1 RCR(Civil) 1
Arbitration Act, 1940 — Section 31, 8
High Courts14 Oct 1998
Rajesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 181