High Courts23 May 2000Dismissed
Amar Nath and Others Vs Kabal Singh and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 615 : (2000) 3 RCR(Civil) 647
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,072 of 4,612
High Courts23 May 2000
Avtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 3 AICLR 471 : (2001) 2 RCR(Criminal) 67
High Courts23 May 2000
CCE, Chandigarh Vs Cegat, New Delhi and Another
Punjab And Haryana At Chandigarh · (2000) 72 ECC 256 : (2000) 92 ECR 612 : (2000) 122 ELT 341
Central Excises and Salt Act, 1944 — Section 35G
High Courts23 May 2000
Kuldip Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 05 P&H CK 0085
High Courts23 May 2000
State Bank of Patiala Vs Sh. Des Raj Jain and Others
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 196 : (2000) 126 PLR 62 : (2000) 3 RCR(Civil) 406 : (2000) 2 RCR(Rent) 63
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts23 May 2000
SAT KARTAR TRADING CO. Vs COMMISSIONER OF INCOME TAX
Punjab And Haryana At Chandigarh · (2001) 163 CTR 175
Income Tax Act, 1961 — Section 143, 256
High Courts23 May 2000
Sat Kartar Trading Co. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2001) 250 ITR 859
Income Tax Act, 1961 — Section 143, 256
High Courts23 May 2000Allowed
Maru Ram and Others Vs Haryana Vidyut Prasaran Nigam Ltd. and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 638
Constitution of India, 1950 — Article 226
High Courts22 May 2000
Rajinder Gupta Vs Registrar of Companies
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 171
High Courts22 May 2000
Paramjit Singh Vs Jaswinder Kaur
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 651
Criminal Procedure Code, 1973 (CrPC) — Section 125(3), 421
High Courts22 May 2000
Plastic and Chemicals Co. Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2000) 05 P&H CK 0053
Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 14B
High Courts22 May 2000Dismissed
Kedar Nath (Died) through LRs. Vs Rattan Chand
Punjab And Haryana At Chandigarh · (2000) 126 PLR 297 : (2000) 1 RCR(Rent) 553
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts19 May 2000
Jit Singh Vs Gian Singh
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 224
High Courts19 May 2000
State of Punjab Vs Bakhshish Singh
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 238
High Courts19 May 2000
Kimiti Lal Jain Vs State
Punjab And Haryana At Chandigarh · (2001) 2 AICLR 51 : (2000) 3 RCR(Criminal) 232
High Courts19 May 2000
Vice Chancellor, Guru Jambeshwar University, Hissar Vs Presiding Officer, Labour Court-cum-Industrial Tribunal, Hissar
Punjab And Haryana At Chandigarh · (2000) 05 P&H CK 0011
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts18 May 2000
Charan Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 4 SCT 908
High Courts18 May 2000Allowed
Prem Sardana Vs Savitri Devi
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 519 : (2000) 126 PLR 401 : (2000) 3 RCR(Civil) 320
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 6
High Courts18 May 2000Dismissed
Chander Kanta Vs Monika
Punjab And Haryana At Chandigarh · (2000) 126 PLR 706
Central Civil Services (Pension) Rules, 1972 — Rule 50(6), 51Central Provident Fund (Central Service) Rules, 1960 — Rule 2
High Courts18 May 2000Allowed
Surain Singh Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (2000) 126 PLR 519 : (2000) 4 RCR(Civil) 86
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13