High Courts31 May 2000Dismissed

Hari Singh Vs Harbhajan Singh and Another

Punjab And Haryana At Chandigarh · AIR 2001 P&H 108 : (2001) 3 CivCC 152 : (2001) 1 CivCC 351 : (2000) 2 ILR (P&H) 416 : (2000) 126 PLR 553 : (2000) 3 RCR(Civil) 526

Civil Procedure Code, 1908 (CPC) — Section 47 , 96Limitation Act, 1963 — Article 136
High Courts31 May 2000

Sarwan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2000) CriLJ 4280 : (2000) 4 RCR(Criminal) 422

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts30 May 2000

Court on its Own Motion Vs Union of India and others

Punjab And Haryana At Chandigarh · (2001) CriLJ 225 : (2000) 2 ILR (P&H) 288 : (2001) 1 RCR(Civil) 203 : (2000) 4 RCR(Criminal) 123

Constitution of India, 1950 — Article 324, 327, 74Criminal Procedure Code, 1973 (CrPC) — Section 190, 197Penal Code, 1860 (IPC) — Section 171, 171(A), 171(C), 171(F), 21