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Punjab And Haryana At Chandigarh judgments

92,229 judgments · page 3,014 of 4,612

High Courts07 Dec 2000Dismissed

Anand Sarop Vs Arun Kumar

Punjab And Haryana At Chandigarh · (2001) 3 CivCC 570 : (2001) 4 RCR(Civil) 183

Civil Procedure Code, 1908 (CPC) — Section 21, 6
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High Courts06 Dec 2000Dismissed

Bhagat Ram Vs Santa Singh

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 526

Evidence Act, 1872 — Section 90Limitation Act, 1963 — Section 5
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High Courts06 Dec 2000

Shyma Vs Sanjay Chopra

Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 430

Civil Procedure Code, 1908 (CPC) — Section 20, 21, 24Divorce Act, 1869 — Section 3(1)Hindu Marriage Act, 1955 — Section 13, 19, 21
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High Courts06 Dec 2000

Baljeet Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2001) 1 DMC 731 : (2001) 1 RCR(Criminal) 500

Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 120
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