High Courts04 Jan 2001
Daljinder Singh Vs Harbans Kaur
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 530 : (2001) 2 ILR (P&H) 113 : (2001) 3 RCR(Civil) 809 : (2001) 2 RCR(Civil) 294
Registration Act, 1908 — Section 60, 61
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,008 of 4,612
High Courts04 Jan 2001
Telu Ram Vs Land Acquisition Collector, Public Works Department, Haryana
Punjab And Haryana At Chandigarh · (2001) 2 ILR (P&H) 243 : (2001) 3 RCR(Civil) 551
Land Acquisition Act, 1894 — Section 12, 12(2), 18, 18(1), 18(2)
High Courts04 Jan 2001
Jog Dhian Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 331
Prevention of Food Adulteration Act, 1954 — Section 16(1)Probation of Offenders Act, 1958 — Section 4
High Courts04 Jan 2001Dismissed
Mai Dayal (deceased) by LRs. Vs Khushi Ram (deceased) by LRs.
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 821
Civil Procedure Code, 1908 (CPC) — Section 35Evidence Act, 1872 — Section 110Specific Relief Act, 1963 — Section 38, 5
High Courts04 Jan 2001
Jhirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0023
Punjab Police Rules, 1934 — Rule 12.21
High Courts03 Jan 2001Allowed
Ram Saran Vs Jasmer Singh
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0212
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 420, 465, 468Registration Act, 1908 — Section 82
High Courts03 Jan 2001
Ex. LAC Prem Sagar Sharma Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0197
Constitution of India, 1950 — Article 226, 227
High Courts03 Jan 2001
Ashok Pathak Vs Punjab Small Industries and Export Corporation Ltd.
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0175
Constitution of India, 1950 — Article 14, 16
High Courts03 Jan 2001
State of Punjab Vs Milkha Singh
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 273
Penal Code, 1860 (IPC) — Section 307, 320, 324, 326, 458Probation of Offenders Act, 1958 — Section 4(1)
High Courts03 Jan 2001
Oriental Insurance Company Vs Om Prakash
Punjab And Haryana At Chandigarh · (2002) ACJ 382 : (2001) 2 RCR(Civil) 37
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts03 Jan 2001
M/s. Bhullar Construction Co. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 192
Arbitration and Conciliation Act, 1996 — Section 14, 15
High Courts03 Jan 2001
Jasdeep Singh Vs Nafe Singh
Punjab And Haryana At Chandigarh · (2001) ACJ 1520 : (2001) 1 RCR(Civil) 669
Motor Vehicles Act, 1988 — Section 166
High Courts25 Dec 2000
Harkishan Singh Vs Punjab State
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 449
High Courts22 Dec 2000
Govind Swaroop Gupta Vs Dy. Chief Controller of Imports and Exports
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 542
Criminal Procedure Code, 1973 (CrPC) — Section 482Imports and Exports (Control) Act, 1947 — Section 5Penal Code, 1860 (IPC) — Section 120
High Courts22 Dec 2000
Chet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 21
Land Acquisition Act, 1894 — Section 17, 17(3), 4, 6
High Courts22 Dec 2000
Kalla alias Kanha Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 535
Constitution of India, 1950 — Article 226, 227Punjab Security of Land Tenures Act, 1953 — Section 14
High Courts22 Dec 2000
Mohinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 12 P&H CK 0155
Constitution of India, 1950 — Article 14, 15, 16, 226
High Courts22 Dec 2000
Ms. Sukhwinder Kaur Vs Panjab University
Punjab And Haryana At Chandigarh · (2000) 12 P&H CK 0127
Constitution of India, 1950 — Article 14, 15, 16, 226, 227
High Courts22 Dec 2000
Amrit Banaspati Company Ltd. Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 548 : (2001) 3 RCR(Civil) 32
Central Sales Tax Act, 1956 — Section 5(3)Constitution of India, 1950 — Article 14, 19(1), 246(3), 301, 303Criminal Procedure Code, 1973 (CrPC) — Section 165
High Courts22 Dec 2000
Amrit Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 599
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 24(4), 30(3), 31