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Punjab And Haryana At Chandigarh judgments

92,229 judgments · page 2,999 of 4,612

High Courts30 Jan 2001

Baldev Singh Vs Chhota Singh

Punjab And Haryana At Chandigarh · AIR 2002 P&H 47 : (2001) 2 CivCC 503 : (2001) 2 CivCC 503 : (2001) 2 RCR(Civil) 316

Specific Relief Act, 1963 — Section 16
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High Courts29 Jan 2001

State of Punjab Vs Tarlok Kumar

Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 334

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50
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High Courts29 Jan 2001

Mangat Ram Vs Union of India

Punjab And Haryana At Chandigarh · (2001) 2 CivCC 97 : (2001) 2 RCR(Civil) 197

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
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High Courts29 Jan 2001Allowed

Jangir Singh Vs Smt. Maya Devi

Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 787

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 20Hindu Succession Act, 1956 — Section 15 , 16
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High Courts25 Jan 2001Dismissed

Ram Bhagat Vs Naveen Khurania

Punjab And Haryana At Chandigarh · (2001) 2 RCR(Rent) 494

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 9, Order 26 Rule 9Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
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High Courts25 Jan 2001

Harpreet Kaur Vs Rajwant Singh

Punjab And Haryana At Chandigarh · (2001) 2 CivCC 294 : (2001) 2 CivCC 294 : (2002) 1 DMC 17 : (2001) 1 RCR(Civil) 663

Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13, 21Penal Code, 1860 (IPC) — Section 406, 498
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High Courts25 Jan 2001Dismissed

Taresh Chand Jain Vs Smt. Tarawati

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 168

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, 115 , 151Transfer of Property Act, 1882 — Section 53A
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