High Courts15 Feb 2001
Kartar Kaur Vs Atul Kumar and others
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0009
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 2,994 of 4,612
High Courts15 Feb 2001Dismissed
State of Punjab Vs Sanjogta and others
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0007
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts14 Feb 2001
Gram Panchayat of Village DIwangarh Vs Director, Consolidation of Holdings Punjab
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 417
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42, 43Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts14 Feb 2001
State of Punjab Vs Puran Singh
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0082
Industrial Disputes Act, 1947 — Section 2, 25
High Courts14 Feb 2001
Central Bureau of Investigation Vs Rupinder Kaur
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 578
Criminal Procedure Code, 1973 (CrPC) — Section 173Delhi Police Special Establishment Act, 1946 — Section 5, 6Penal Code, 1860 (IPC) — Section 302, 306, 34
High Courts14 Feb 2001
M/s. Bhai Sunder Das and Sons Pvt. Ltd. Vs Hira Lal
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0019
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25
High Courts13 Feb 2001Dismissed
Smt. Kartar Kaur Vs Shiv Darshan Sahney
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0154
Motor Vehicles Act, 1939 — Section 110D
High Courts13 Feb 2001
United India Insurance Company Ltd. Vs Smt. Asha Rani
Punjab And Haryana At Chandigarh · (2002) 1 ACC 134 : (2002) ACJ 134 : (2001) 3 RCR(Civil) 522
Motor Vehicles Act, 1939 — Section 108, 2(24), 95(1)
High Courts13 Feb 2001
Kushalya Devi Vs Bhupinder Kumar @ Bhupinder Saini
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 222 : (2001) 2 RCR(Civil) 226
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19Evidence Act, 1872 — Section 118
High Courts13 Feb 2001
Dr. Jaswinder Kaur Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 58
Criminal Procedure Code, 1973 (CrPC) — Section 197, 362, 482Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19, 7
High Courts13 Feb 2001Dismissed
Karam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0092
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11
High Courts13 Feb 2001
Jagdeep Chand Bali Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 448
Criminal Procedure Code, 1973 (CrPC) — Section 2, 240, 251, 255, 378Electricity (Supply) Act, 1948 — Section 82Penal Code, 1860 (IPC) — Section 304A, 499, 500, 501
High Courts13 Feb 2001
Satyender Panwar and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2001) 2 DMC 700 : (2001) 2 RCR(Criminal) 841
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts13 Feb 2001
Bir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 141
Land Acquisition Act, 1984 — Section 18, 23, 28, 28(A)(3), 4
High Courts13 Feb 2001
Rattan Lal Vs Ch. Panna Lal
Punjab And Haryana At Chandigarh · AIR 2001 P&H 204 : (2001) 1 RCR(Rent) 427
High Courts13 Feb 2001
Sona Rani Vs Chand Singh
Punjab And Haryana At Chandigarh · (2003) ACJ 704 : (2001) 3 RCR(Civil) 367
Motor Vehicles Act, 1988 — Section 166, 173
High Courts13 Feb 2001Dismissed
Bagrawat Vs Mehar Chand
Punjab And Haryana At Chandigarh · (2002) 1 CivCC 12 : (2001) 4 RCR(Civil) 94
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115Court Fees Act, 1870 — Section 7
High Courts13 Feb 2001Allowed
Gram Panchayat Pireke Uttar Vs Harnam Singh
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 831
Civil Procedure Code, 1908 (CPC) — Section 96Punjab Village Common Lands (Regulation) Act, 1961 — Section 2
High Courts13 Feb 2001
Haryana State Cooperative Land Development Bank Ltd. Vs Presiding Officer, Labour Court, Rohtak
Punjab And Haryana At Chandigarh · (2001) 02 P&H CK 0014
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
High Courts13 Feb 2001Dismissed
Prem Kumar Patel Vs Inderjit Singh Grewal and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Rent) 203
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 13B